← All Benches
ITAT Delhi Bench
77,588 judgments
GRAMIN BAL VIKAS SHIKSHA SAMITI,ROHTAK vs ITO EXEMPTION, ROHTAK
ITA 2291/DEL/2026[2015-16]Status: Disposed24/8/2026AY 2015-16
AARTI SACHDEV,DELHI vs ITO, WARD-44(6), DELHI
ITA 1763/DEL/2026[2024-25]Status: Disposed24/8/2026AY 2024-25
JITENDER LOHANI,DELHI vs ACIT, CENTRAL CIRCLE-13, DELHI
ITA 1732/DEL/2026[2022-23]Status: Disposed24/8/2026AY 2022-23
HELLA INDIA AUTOMOTIVE PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, RANGE 42, CIRCLE 10(1), IP ESTATE, NEW DELHI
ITA 1721/DEL/2026[2020-2021]Status: Disposed24/8/2026AY 2020-2021
AL BARKAT ENTEREPRISES,DELHI vs CENTRAL CIRCLE 2, JHANDEWALAN DELHI
ITA 1540/DEL/2026[2019-20]Status: Disposed24/8/2026AY 2019-20
AL BARKAT ENTEREPRISES,DELHI vs CENTRAL CIRCLE 2, JHANDEWALAN DELHI
ITA 1539/DEL/2026[2018-19]Status: Disposed24/8/2026AY 2018-19
NAMAN MADAN,NEW DELHI vs DCIT, CENTRAL CIRCLE - 30, NEW DELHI
ITA 7277/DEL/2025[2017-18]Status: Disposed24/8/2026AY 2017-18
NAMAN MADAN,DELHI vs DCIT, CENTRAL CIRCLE - 30, NEW DELHI, NEW DELHI
ITA 7276/DEL/2025[2016-17]Status: Disposed24/8/2026AY 2016-17
RESEARCHCO REPRINTS,DELHI vs DY. COMMISSIONER OF INCOME TAX, DELHI
ITA 673/DEL/2025[2013-14]Status: Disposed24/8/2026AY 2013-14
INCOME TAX OFFICER, WARD-1, SONEPAT, SONEPAT vs RAJENDER MISHRA, FARIDABAD
ITA 6616/DEL/2025[2022-23]Status: Disposed24/8/2026AY 2022-23
NEWTIMES DEVELOPMENT INDIA PRIVATE LIMITED ,GURGAON vs DCIT CIRCLE 3(1) , GURGAON
ITA 6233/DEL/2025[2022-23]Status: Disposed24/8/2026AY 2022-23
PRATISHTHA GARG,FARIDABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, JHANDEWALAN EXTENSION, NEW DELHI
ITA 5990/DEL/2025[2019-2020]Status: Disposed24/8/2026AY 2019-2020
PRATISHTHA GARG,FARIDABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, JHANDEWALAN EXTENSION, NEW DELHI
ITA 5989/DEL/2025[2018-2019]Status: Disposed24/8/2026AY 2018-2019
PRATISHTHA GARG,FARIDABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, JHANDEWALAN EXTENSION,
ITA 5988/DEL/2025[2017-2018]Status: Disposed24/8/2026AY 2017-2018
ALANKIT BRANDS PRIVATE LIMITED,JHANDEWALAN EXTN., NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWLAN EXTN. NEW DELHI
ITA 5920/DEL/2025[2017-2018]Status: Disposed24/8/2026AY 2017-2018
MOON HERBAL LABORATORIES PRIVATE LIMITED,DELHI vs ITO WARD-17(3), DELHI
ITA 4550/DEL/2025[2017-2018]Status: Disposed24/8/2026AY 2017-2018
JJF CASTING LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-13, DELHI
ITA 3224/DEL/2024[2013-14]Status: Disposed24/8/2026AY 2013-14
JAY ACE TECHNOLOGIES LTD,DELHI vs DCIT, CENTRAL CIRCLE-13, NEW DELHI
ITA 3223/DEL/2024[2013-14]Status: Disposed24/8/2026AY 2013-14
JPM GAS LIMITED,DELHI vs DCIT, CETNRAL CIRCLE-13, DELHI
ITA 3222/DEL/2024[2013-14]Status: Disposed24/8/2026AY 2013-14
JAY IRON AND STEELS LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-13, DELHI
ITA 3221/DEL/2024[2013-14]Status: Disposed24/8/2026AY 2013-14
