← All Benches

ITAT Delhi Bench

77,588 judgments

DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs NUTSHELL VYAPAAR PVT LTD., NEW DELHI

ITA 5897/DEL/2026[2014-15]Status: Disposed20/8/2026AY 2014-15

BRILLIANT METALS PRIVATE LIMITED,G.T. ROAD SHAHDARA vs DCIT, CENTRAL CIRCLE 7, DELHI, DELHI

ITA 5888/DEL/2026[2020-21]Status: Disposed20/8/2026AY 2020-21

BRILLIANT METALS PRIVATE LIMITED,G.T. ROAD SHAHDARA vs DCIT, CENTRAL CIRCLE 7, DELHI, DELHI

ITA 5887/DEL/2026[2019-20]Status: Disposed20/8/2026AY 2019-20

SAMYAGYA ENGINEERS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 22(2), NEW DELHI, NEW DELHI

ITA 5493/DEL/2026[2019-20]Status: Disposed20/8/2026AY 2019-20

PAWAN KUMAR GARG,DELHI vs ASSESSING OFFICER, CIVIC CENTRE

ITA 5467/DEL/2026[20-21]Status: Disposed20/8/2026

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, DELHI, JHANDEWALAN EXTN. vs MAHARASHTRA SEAMLESS LIMITED, DELHI

ITA 4806/DEL/2026[2021-22]Status: Disposed20/8/2026AY 2021-22

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, DELHI, JHANDEWALAN EXTN. vs MAHARASHTRA SEAMLESS LIMITED, DELHI

ITA 4805/DEL/2026[2020-21]Status: Disposed20/8/2026AY 2020-21

HARYANA EDUCATION SOCIETY,MOTILAL NEHRU PUBLIC SCHOOL BIBIPUR JIND HARYANA vs ITO, EXEMPTION WARD ROHTAK HARYANA

ITA 4214/DEL/2026[2024-25]Status: Disposed20/8/2026AY 2024-25

ASHWANI GARG,DELHI vs INCOME TAX OFFICER, INCOME TAX DEPARTMENT

ITA 4194/DEL/2026[2017-2018]Status: Disposed20/8/2026AY 2017-2018

M/S RIPPLES ENGINEERING PVT. LTD.,NEW DELHI vs PCIT-7, NEW DELHI

ITA 4175/DEL/2026[2015-16]Status: Disposed20/8/2026AY 2015-16

ASIAN GLOBAL LTD,NEW DELHI vs ITO WARD 3(3), NEW DELHI

ITA 4154/DEL/2026[2015-16]Status: Disposed20/8/2026AY 2015-16

RAM JIWAN SHOREWALA CHARITABLE TRUST,DELHI vs CIT (EXEMPTION), DELHI, CIT(EXEMPTION)DELHI

ITA 3618/DEL/2026[2027-28 onwards]Status: Disposed20/8/2026

RAVI KANT GUPTA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI

ITA 3612/DEL/2026[2017-18]Status: Disposed20/8/2026AY 2017-18

RAVI KANT GUPTA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI

ITA 3611/DEL/2026[2014-15]Status: Disposed20/8/2026AY 2014-15

PARVESH DEVI,DELHI vs ITO WARD DEL W 49 5, DELHI

ITA 3606/DEL/2026[2016-17]Status: Disposed20/8/2026AY 2016-17

MITHLESH KUMAR SINGH,GURGAON vs ITO WARD 2(4), GURGAON

ITA 3605/DEL/2026[2018-2019]Status: Disposed20/8/2026AY 2018-2019

DHARMENDER GUPTA,UTTARPRADESH vs CIR-2(1)(1) GHAZIABAD, KNP

ITA 3603/DEL/2026[2023-24]Status: Disposed20/8/2026AY 2023-24

RISHI BHUCHAR,DELHI vs INCOME TAX OFFICER, WARD 30(1), DELHI

ITA 2894/DEL/2026[2016-17]Status: Disposed20/8/2026AY 2016-17

RISHI BHUCHAR,DELHI vs INCOME TAX OFFICER, WARD 30(1), DELHI

ITA 2893/DEL/2026[2015-16]Status: Disposed20/8/2026AY 2015-16

ANIL SHARMA,GHAZIABAD vs ITO, GHAZIABAD

ITA 286/DEL/2026[2020-21]Status: Disposed20/8/2026AY 2020-21