← All Benches
ITAT Delhi Bench
77,595 judgments
RAVI KANT GUPTA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 3611/DEL/2026[2014-15]Status: Disposed20/8/2026AY 2014-15
PARVESH DEVI,DELHI vs ITO WARD DEL W 49 5, DELHI
ITA 3606/DEL/2026[2016-17]Status: Disposed20/8/2026AY 2016-17
MITHLESH KUMAR SINGH,GURGAON vs ITO WARD 2(4), GURGAON
ITA 3605/DEL/2026[2018-2019]Status: Disposed20/8/2026AY 2018-2019
DHARMENDER GUPTA,UTTARPRADESH vs CIR-2(1)(1) GHAZIABAD, KNP
ITA 3603/DEL/2026[2023-24]Status: Disposed20/8/2026AY 2023-24
RISHI BHUCHAR,DELHI vs INCOME TAX OFFICER, WARD 30(1), DELHI
ITA 2894/DEL/2026[2016-17]Status: Disposed20/8/2026AY 2016-17
RISHI BHUCHAR,DELHI vs INCOME TAX OFFICER, WARD 30(1), DELHI
ITA 2893/DEL/2026[2015-16]Status: Disposed20/8/2026AY 2015-16
ANIL SHARMA,GHAZIABAD vs ITO, GHAZIABAD
ITA 286/DEL/2026[2020-21]Status: Disposed20/8/2026AY 2020-21
UPRIGHT INFRAHEIGHTS PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER WARD - 34(1), NEW DELHI
ITA 2290/DEL/2026[2024-25]Status: Disposed20/8/2026AY 2024-25
KIRAN SECURITIES PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFFICER WARD 14(3), DELHI, NEW DELHI
ITA 2280/DEL/2026[2019-2020]Status: Disposed20/8/2026AY 2019-2020
SHASHI GARG,DELHI vs OFFICE OF THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 28, DELHI, DELHI
ITA 1319/DEL/2026[2014-15]Status: Disposed20/8/2026AY 2014-15
SHASHI GARG,DELHI vs OFFICE OF THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 28, DELHI
ITA 1318/DEL/2026[2013-14]Status: Disposed20/8/2026AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs BHATIA FINVEST PRIVATE LIMITED, DELHI
ITA 1239/DEL/2026[2019-20]Status: Disposed20/8/2026AY 2019-20
MEDECUBE HEALTHCARE INDIA PRIVATE LIMITED,GURGOAN vs THE ASSISTANT COMMISSIONER OF INCOME TAX, GURGOAN
ITA 5940/DEL/2025[2016-17]Status: Disposed20/8/2026AY 2016-17
ANSHU PAHWA,PANIPAT vs INCOME TAX OFFICER, PANIPAT
ITA 4545/DEL/2025[2019-2020]Status: Disposed20/8/2026AY 2019-2020
PR. COMMISSIONER OF INCOME TAX-7, DELHI vs RAJDARBAR HERITAGE VENTURE LTD.
ITA/441/202619/8/2026
PR. COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, NEW DELHI vs GOLDERA INTERNATIONAL LTD.
ITA/47/202519/8/2026
PR. COMMISSIONER OF INCOME TAX 4 NEW DELHI vs M/S ANSAL PHALAK INFRASTRUCTURE PVT LTD (NOW KNOWN AS NEW LOOK BUILDERS AND DEVELOPERS PVT LTD)
ITA/770/202519/8/2026
AVNI DOGRA vs ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
W.P.(C)/5630/202619/8/2026
EXPRESS FREIGHT RAILWAY CONSORTIUM,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 28(1), NEW DELHI
ITTPA 78/DEL/2026[2022-23]Status: Disposed19/8/2026AY 2022-23
LAMA RICE PRIVATE LIMITED ,DELHI vs DCIT CIRCLE 13 (1) , DELHI
ITTPA 66/DEL/2026[2022-23]Status: Disposed19/8/2026AY 2022-23
