ITAT Delhi Bench
81,630 judgments
RENOWNED HEART FOUNDATION,FARIDABAD vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH , CHANDIGARH
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KNOWLEDGE HUB FOUNDATION,NEW DELHI vs CIT(E), NEW DELHI, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
VISHNU DUTT SHARMA,. vs INCOME TAX OFFICER, WARD 68(1), DELHI, CIVIC CENTRE,NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
MAHESHWAR DUTT SHARMA,GOVINDPURI KALKAJI vs INCOME TAX OFFICER WARD 29(3), CIVIC CENTER DELHI
Sh. Satbeer Singh Godara (Judicial Member)
TAJ PAL SINGH,MAWANA vs ACIT, CIRCLE, MEERUT
Sh. Satbeer Singh Godara (Judicial Member)
JASBIR SINGH,NEW DELHI vs ITO WARD-2(2), GURUGRAM
Sh. Satbeer Singh Godara (Judicial Member)
RAJRANI SHARMA,DELHI vs ITO, WARD 28(1), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
DEPARTMENT OF IRRIGATION COOPERATIVE THRIFT & CREDIT SOCIETY LIMITED,DELHI vs COMMISSIONER APPEALS NATIONAL FACELESS APPEAL CENTRE, DELHI
Sh. Satbeer Singh Godara (Judicial Member)
HEMANT KUMAR AGARWAL,GURGAON, HARYANA vs INCOME TAX OFFICER, WARD 1(4), GURGAON, HARYANA
Sh. Satbeer Singh Godara (Judicial Member)
JAGMOHAN,HARYANA vs CIT (A), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
ASHOK KUMAR JAIN,DELHI vs ITO, CIVIC CENTRE
Sh. Satbeer Singh Godara (Judicial Member)
SATYENDRA PAL AGGARWAL,DELHI vs ADDL. CIT, RANGE-04, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SATYENDRA PAL AGGARWAL,DELHI vs ACIT, RANGE-4, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SATYENDRA PAL AGGARWAL,DELHI vs ACIT, RANGE-4, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ESSEL HOUSING PROJECTS PRIVATE LIMITED,DELHI vs DCIT, CIRCLE-20, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ESSEL HOUSING PROJECTS PRIVATE LIMITED,DELHI vs DCIT, CIRCLE-20, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ANITA SHOKEEN,DWARKA vs INCOME TAX OFFICER, JHANDEWALAN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL, ACCOUNTANT MEMBER | ITA No. | A.Y | |:------------|:--------| | 13/Del/2025 | 2015-16 | | 14/Del/2025 | 2016-17 | | 15/Del/2025 | 2017-18 | | 16/Del/2025 | 2018-19 | | 17/Del/2025 | 2019-20 | | | Appellant | Vs | Respondent | |:------------------|:--------------------------------------------------------------|:---|:-----------------------------| | Anita Shokeen | C-105, Dream Apartment, Plot No. 14, Sector-22, Dwarka PAN:
OUTSYSTEMS SINGAPORE PTE. LTD.,SINGAPORE vs DCIT CIRCLE 2(2)(2) (INTERNATIONAL TAXATION), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ANITA SHOKEEN,DWARKA vs INCOME TAX OFFICER, JHANDEWALAN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ANITA SHOKEEN,DWARKA vs INCOME TAX OFFICER, JHANDEWALAN
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
