ITAT Delhi Bench

81,630 judgments

SUNIL JAIN,NEW DELHI vs DCIT , NEW DELHI

ITA 1949/DEL/2024[2015-16]Status: Disposed10/7/2025AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

SUNIL JAIN,NEW DELHI vs DCIT, NEW DELHI

ITA 1948/DEL/2024[2014-15]Status: Disposed10/7/2025AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

SUNIL JAIN,NEW DELHI vs DCIT, NEW DELHI

ITA 1947/DEL/2024[2013-14]Status: Disposed10/7/2025AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

SUNIL JAIN,NEW DELHI vs DCIT, NEW DELHI

ITA 1946/DEL/2024[2012-13]Status: Disposed10/7/2025AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

SUNIL JAIN,NEW DELHI vs DCIT, NEW DELHI

ITA 1945/DEL/2024[2011-12]Status: Disposed10/7/2025AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

ASHISH SINDWANI,NILOKHERI, HARYANA vs INCOME TAX OFFICER, WARD- 1, KARNAL

ITA 1607/DEL/2024[2017-18]Status: Disposed10/7/2025AY 2017-18

SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)

SINCERELY FINANCE & INVESTMENT PVT LTD,NEW DELHI vs ITO WARD- 23(4), NEW DELHI

ITA 8728/DEL/2019[2016-17]Status: Disposed10/7/2025AY 2016-17

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)

TRUST FUND FOR EMPOWERMENT OF PERSONS WITH DISABILITIES,NEW DELHI vs ACIT (EXEMPTIONS), NEW DELHI

ITA 1453/DEL/2019[2015-16]Status: Disposed10/7/2025AY 2015-16

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)

KARL STORZ ENDOSCOPY INDIA PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 4063/DEL/2016[2008-09]Status: Disposed10/7/2025AY 2008-09

SHRI RAMIT KOCHAR (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)

GUANGZHOU USHA INTERNATIONAL LTD vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE INTERNATIONAL TAXATION 1 (3) (1)

W.P.(C)/2966/20229/7/2025

HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

GUANGZHOU USHA INTERNATIONAL LTD. vs COMMISSIONER OF INCOME TAX

W.P.(C)/1850/20169/7/2025

HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

NORTEL NETWORKS INDIA PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-16-1, NEW DELHI

W.P.(C)/17968/20249/7/2025

HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

NORTEL NETWORKS INDIA PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX & ANR.

W.P.(C)/17958/20249/7/2025

HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

GUANGZHOU USHA INTERNATIONAL LTD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE INTERNATIONAL TAXATION 1(3)(1)

W.P.(C)/15909/20229/7/2025

HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

GUANGZHOU USHA INTERNATIONAL LTD vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE INT TAX 1(3)(1) NEW DELHI

W.P.(C)/12149/20239/7/2025

HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

GUANGZHOU USHA INTERNATIONAL LTD vs COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION)

W.P.(C)/11820/20199/7/2025

HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

GUANGZHOU USHA INTERNATIONAL LTD. vs COMMISSIONER OF INCOME-TAX(INTERNATIOMAL TAXATION)-I

W.P.(C)/11183/20169/7/2025

HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

MEENAKSHI GUPTA vs INCOME TAX OFFICER, WARD 35 6, NEW DELHI

ITA/205/20259/7/2025

HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

RENOWNED HEART FOUNDATION,FARIDABAD vs COMMISSIONER OF INCOME TAX, EXEMPTIONS,CHANDIGARH , CHANDIGARH

ITA 8/DEL/2025[2025-26]Status: Disposed9/7/2025AY 2025-26

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

KNOWLEDGE HUB FOUNDATION,NEW DELHI vs CIT(E), NEW DELHI

ITA 7/DEL/2025[2023-24]Status: Disposed9/7/2025AY 2023-24

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)