ITAT Delhi Bench
81,630 judgments
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs TRAVELPORT INTERNATIONAL OPERATIONS LTD.
VIKAS JAIN HUF,DELHI vs ITO WARD-66(7), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
VIKAS JAIN HUF,DELHI vs ITO WARD-66(7), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
BHARITYA KHADI GRAMOUDHYOG PRATISHTHAN,GHAZIABAD vs DCIT(EXEMPTION), GHAZIABAD
Sh. Satbeer Singh Godara (Judicial Member)
M/S AVM ELECTRIC COMPANY,GURGAON vs ITO, GURGAON
Sh. Satbeer Singh Godara (Judicial Member)
INDU HOSPITAL AND RESEARCH CENTRE PRIVATE LIMITED,NOIDA vs ASSESSING OFFICER, NOIDA
Sh. Satbeer Singh Godara (Judicial Member)
SUMAN SHARMA,DELHI vs INCOME TAX OFFICER, WARD 48(1), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
SURENDER SINGH CHAUHAN,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
Sh. Satbeer Singh Godara (Judicial Member)
RAHUL KUMAR,NEW DELHI vs ITO WARD 44(2) DELHI, NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
VIVEK GARG,DELHI vs INCOME TAX OFFICER, DELHI
Sh. Satbeer Singh Godara (Judicial Member)
SANDEEP VERMA,BW-D vs INCOME TAX OFFICER (WARD 34(2)), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
SUNDEEP GARG,PALWAL vs ITO, WARD-2(4) , FARIDABAD
Sh. Satbeer Singh Godara (Judicial Member)
INDIA FRUIT COMPANY,DELHI vs INCOME TAX OFFICER, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
KRISHAK SEVA SAHKARI SAMITI LIMITED MITLI,MITLI vs INCOME TAX OFFICER, BARAUT, BARAUT
MS. MADHUMITA ROY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
KRISHAK SEVA SAHKARI SAMITI LIMITED MITLI,MITLI vs INCOME TAX OFFICER, BARAUT, BARAUT
MS. MADHUMITA ROY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs SOLSTAR ENTERPRISES PRIVATE LIMITED, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
NAVNEET DAWAR,DELHI vs DCIT, CIRCLE-54(1), NEW DELHI, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SOLSTAR ENTERPRISES PVT. LTD. (EARLIER KNOWN AS SOHAM EXIM PVT. LTD. ),DELHI vs DCIT, CENTRAL CIRCLE - 31, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI vs ARCHANA DALMIA, DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
SINGAL AND SONS CONSTRUCTION PVT LTD,DELHI vs ITO WARD - 4 , HISAR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
