ITAT Delhi Bench
81,630 judgments
SUNIL KHARBANDA,NEW DELHI vs ACIT, CIRCLE-50(1), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
INCOME TAX OFFICER(EXEMPTION), CIVIC CENTRE vs SHRI CHATRAPATI SHIVAJI MAHARAJ MEMORIAL NATIONAL COMMITEE, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
SHAKUN DALAL,DELHI vs ACIT,CIRCLE-33(1), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
SINGHAL POLYTECH LTD,DELHI vs DCIT, CIRCLE 23(2), NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
SHARDA RANI GUPTA,NEW DELHI vs ACIT CIRCLE 58(1), VIKAS BHAWAN I P ESTATE NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
ITO WARD-4(1), GURGAON vs SANDEEP SANDHA , GURGAON
NEERAJ BHARADWAJ vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INT TAX 1(1)(2) & ANR.
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs AMPHENOL FCI ASIA PTE LTD (FORMERELY KNOWN AS FCI ASIA PTE. LTD. )
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs AMPHENOL FCI ASIA PTE LTD (FORMERELY KNOWN AS FCI ASIA PTE. LTD. )
TUNGSTEN AUTOMATION ENGLAND LIMITED (FORMERLY KNOWN AS TUNGSTEN NETWORK LIMITED) vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE 3(1)(1), NEW DELHI
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
TUNGSTEN AUTOMATION ENGLAND LIMITED (FORMERLY KNOWN AS TUNGSTEN NETWORK LIMITED) vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE 3(1)(1) NEW DELHI
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs HINDUSTAN POWER PROJECTS PVT. LTD.
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs HINDUSTAN POWER PROJECTS PVT. LTD.
HUAWEI TELECOMMUNICATIONS INDIA COMPANY PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, DELHI & ANR.
PR. COMMISSIONER OF INCOME TAX-1 vs SH. DINESH KUMAR MATHUR
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
SURESH KUMAR JAIN vs ACIT, CIRCLE- 49(1) & ANR.
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
OYO HOTELS AND HOMES PRIVATE LIMITED vs PRINCIPAL COMMISSIONER OF INCOME-TAX DELHI - 7 & ORS.
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
SIDDHARTHA DEV vs PRINCIPAL COMMISSIONER OF INCOME TAX & ANR.
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
NEERAJ BHARADWAJ vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INT TAX 1(1)(2) & ANR.
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
RIO TINTO INDIA PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA