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ITAT Delhi Bench

81,630 judgments

ACIT, NEW DELHI vs SH. HARBHAJAN SINGH CHADHA, MORADABAD

ITA 4775/DEL/2016[2011-12]Status: Disposed16/7/2025AY 2011-12

ACIT, NEW DELHI vs SH. GURJEET SINGH CHADHA, MORADABAD

ITA 4774/DEL/2016[2012-13]Status: Disposed16/7/2025AY 2012-13

ACIT, NEW DELHI vs SH. GURJEET SINGH CHADHA, MORADABAD

ITA 4773/DEL/2016[2011-12]Status: Disposed16/7/2025AY 2011-12

ACIT, NEW DELHI vs SH. GURJEET SINGH CHADHA, MORADABAD

ITA 4772/DEL/2016[2009-10]Status: Disposed16/7/2025AY 2009-10

M/S. METRO ORTEM LTD.,DELHI vs DCIT, NEW DELHI

ITA 3177/DEL/2016[2010-11]Status: Disposed16/7/2025AY 2010-11

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)

DCIT, NEW DELHI vs M/S METRO ORTEM LTD.,, NEW DELHI

ITA 2871/DEL/2016[2010-11]Status: Disposed16/7/2025AY 2010-11

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)

GUJARAT GUARDIAN LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 5358/DEL/2010[2006-07]Status: Disposed16/7/2025AY 2006-07

GUJRAT GUARDIAN LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 4856/DEL/2010[2004-05]Status: Disposed16/7/2025AY 2004-05

ACIT, NEW DELHI vs M/S GUJARAT GUARDIAN LTD., NEW DELHI

ITA 4791/DEL/2010[2004-05]Status: Disposed16/7/2025AY 2004-05

GUJARAT GUARDIAN LTD.,,NEW DELHI vs DCIT, NEW DELHI

ITA 159/DEL/2010[2003-04]Status: Disposed16/7/2025AY 2003-04

GUJARAT GUARDIAN LTD.,,NEW DELHI vs DCIT, NEW DELHI

ITA 158/DEL/2010[2002-03]Status: Disposed16/7/2025AY 2002-03

DCIT, NEW DELHI vs M/S. GUJRAT GUARDIAN LTD., NEW DELHI

ITA 157/DEL/2010[2003-04]Status: Disposed16/7/2025AY 2003-04

DCIT, NEW DELHI vs M/S GUJRAT GUARDIAN LTD.,, NEW DELHI

ITA 4859/DEL/2009[2002-03]Status: Disposed16/7/2025AY 2002-03

AMARJEET SINGH,PANIPAT vs ITO WARD-1, SONIPAT

ITA 2694/DEL/2025[2012-13]Status: Disposed15/7/2025AY 2012-13

the CIT(A). The CIT(A) dismissed appeal of the assessee in limine as the assessee failed to deposit tax demand before filing of appeal in accordance with provisions of Section 249(4) of the Act. Hence, present appeal by the assessee.

PURNA AGENCIES PVT LTD,DELHI vs ACIT,CIRCLE-20(1), DELHI

ITA 2642/DEL/2025[2017-18]Status: Disposed15/7/2025AY 2017-18

SHRI VIKAS AWASTHY (Judicial Member)

SHRI DURGA MANDIR TRUST,NEW DELHI vs CIT (EXEMPTION), NEW DELHI

ITA 872/DEL/2024[2023-24]Status: Disposed15/7/2025AY 2023-24

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

SHRI BALAJI INDIA PRIVATE LIMITED,GURGAON vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1, FARIDABAD

ITA 5752/DEL/2024[2021-22]Status: Disposed15/7/2025AY 2021-22

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

SHRI BALAJI INDIA PRIVATE LIMITED,GURGAON vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1, FARIDABAD

ITA 5745/DEL/2024[2020-21]Status: Disposed15/7/2025AY 2020-21

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

SHRI BALAJI INDIA PRIVATE LIMITED,GURUGRAM vs ASSISTANT COMMISSIONER OF INCOME TAX, FARIDABAD

ITA 5744/DEL/2024[2019-20]Status: Disposed15/7/2025AY 2019-20

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

SUNIL KHARBANDA,NEW DELHI vs ACIT, CIRCLE-50(1), DELHI

ITA 392/DEL/2024[2018-19]Status: Disposed15/7/2025AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)