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ITAT Delhi Bench

81,630 judgments

UMKAL HEALTHCARE PVT. LTD.,,NEW DELHI vs ACIT, CIRCLE-27(1), NEW DELHI

ITA 2874/DEL/2019[2014-15]Status: Disposed16/7/2025AY 2014-15

SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)

SANTOSH KUMAR KAUSHIK,NEW DELHI vs ITO WARD 42(5), NEW DELHI

ITA 2352/DEL/2019[2014-15]Status: Disposed16/7/2025AY 2014-15

SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

TRUSTWORTHY GEMS & JEWELLERY (P) LTD.,FARIDABAD vs ITO, WARD- 25(4), NEW DELHI

ITA 1282/DEL/2018[2013-14]Status: Disposed16/7/2025AY 2013-14

SHRI SHAMIM YAHYA (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)

INDO GLOBAL INFRA ENERGY LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE- 15, NEW DELHI

ITA 6944/DEL/2017[2012-13]Status: Disposed16/7/2025AY 2012-13

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)

INDO GLOBAL INFRA ENERGY LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE- 15, NEW DELHI

ITA 6943/DEL/2017[2011-12]Status: Disposed16/7/2025AY 2011-12

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)

INDO GLOBAL INFRA ENERGY LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE- 15, NEW DELHI

ITA 6942/DEL/2017[2010-11]Status: Disposed16/7/2025AY 2010-11

M/S WANG INVESTMENT & FINANCE PVT. LTD.,,NEW DELHI vs ACIT,, NEW DELHI

ITA 3040/DEL/2017[2013-14]Status: Disposed16/7/2025AY 2013-14

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

M/S WANG INVESTMENT & FINANCE PVT. LTD.,,NEW DELHI vs ACIT,, NEW DELHI

ITA 3039/DEL/2017[2011-12]Status: Disposed16/7/2025AY 2011-12

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

M/S WANG INVESTMENT & FINANCE PVT. LTD.,,NEW DELHI vs ACIT,, NEW DELHI

ITA 3038/DEL/2017[2010-11]Status: Disposed16/7/2025AY 2010-11

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

M/S WANG INVESTMENT & FINANCE PVT. LTD.,,NEW DELHI vs ACIT,, NEW DELHI

ITA 3037/DEL/2017[2009-10]Status: Disposed16/7/2025AY 2009-10

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

M/S WANG INVESTMENT & FINANCE PVT. LTD.,,NEW DELHI vs ACIT,, NEW DELHI

ITA 3036/DEL/2017[2008-09]Status: Disposed16/7/2025AY 2008-09

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

M/S GUJARAT GUARDIAN LTD.,,NEW DELHI vs DCIT,, NEW DELHI

ITA 2539/DEL/2017[2005-06]Status: Disposed16/7/2025AY 2005-06

M/S. CANVAS DEVELOPERS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 2416/DEL/2017[2012-13]Status: Disposed16/7/2025AY 2012-13

SHRI M. BALAGANESH (Accountant Member), MS MADHUMITA ROY (Judicial Member)

SHRI HARBHAJAN SINGH CHADHA,MORADABAD vs DCIT, NEW DELHI

ITA 4907/DEL/2016[2012-13]Status: Disposed16/7/2025AY 2012-13

SHRI GURJEET SINGH CHADHA,MORADABAD vs DCIT, NEW DELHI

ITA 4899/DEL/2016[2012-13]Status: Disposed16/7/2025AY 2012-13

SHRI GURJEET SINGH CHADHA,MORADABAD vs DCIT, NEW DELHI

ITA 4898/DEL/2016[2011-12]Status: Disposed16/7/2025AY 2011-12

SHRI GURJEET SINGH CHADHA,MORADABAD vs DCIT, NEW DELHI

ITA 4897/DEL/2016[2010-11]Status: Disposed16/7/2025AY 2010-11

SHRI GURJEET SINGH CHADHA,MORADABAD vs DCIT, NEW DELHI

ITA 4896/DEL/2016[2009-10]Status: Disposed16/7/2025AY 2009-10

SHRI HARBHAJAN SINGH CHADHA,MORADABAD vs DCIT, NEW DELHI

ITA 4895/DEL/2016[2011-12]Status: Disposed16/7/2025AY 2011-12

ACIT, NEW DELHI vs SH. HARBHAJAN SINGH CHADHA, MORADABAD

ITA 4776/DEL/2016[2012-13]Status: Disposed16/7/2025AY 2012-13