ITAT Delhi Bench
81,626 judgments
ITO, WARD-22(3), NEW DELHI vs SATCAB SUBSCRIBER SERVICES P.LTD, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
DCIT CIRCLE EXEMP 2(1), NEW DELHI vs NATIONAL SKILL DEVELOPMENT FUND, NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
DCIT, CENTRAL CIRCLE-6, NEW DELHI , INCOME TAX DEPARTMENT vs LATE SHRI SOM PRAKASH SETHI THROUGH LEGAL HEIR SHRI AMAN SETHI, S
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
DCIT, CENTRAL CIRCLE-29, DELHI vs SH BASANT JAIN, DELHI
SHANTI DEVI JAIN MEMORIAL TRUST,MUZAFFARNAGAR vs INCOME TAX OFFICER (EXEMPTION), GHAZIABAD
MS. MADHUMITA ROY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-03, DELHI, DELHI vs HARYANA CONSTRUCTIONS PVT LTD, GURUGRAM
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
SULPHUR SECURITIES PRIVATE LIMITED,FARIDABAD vs ITO WARD-24(3), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
JUBILANT FOODWORKS LTD,NOIDA vs ACIT,CIRCLE,5(1)(1)., GAUTAM BUDDHA NAGER
ACIT, CIRCLE-13(1), NEW DELHI vs KOBELCO CONSTRUCTION EQUIPMENT INDIA P.LTD, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
KOBELCO CONSTRUCTION EQUIPMENT INDIA PVT. LIMITED,NOIDA vs ACIT CIRCLE-14(2), DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
DCIT CIRCLE-4(2), NEW DELHI vs CITILAND COMMERCIAL CREDITS LTD., NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ACIT, CENTRAL CIRCLE- 15, NEW DELHI vs INDO GLOBAL INFRA ENERGY LTD., NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)
SATISH KUMAR,BHIWANI vs ITO WARD-2, BHIWANI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
SIR SHADI LAL ENTERPRISES LTD.,NEW DELHI vs DCIT CIRCLE-23(2), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
MUKESH KUMAR KAUSHIK,NEW DELHI vs ITO, WARD- 25(3), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
HARGOVIND JAIN,DELHI vs ITO, WARD-57(3), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
UMKAL HEALTHCARE PVT. LTD.,,NEW DELHI vs ACIT, CIRCLE-27(1), NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
SANTOSH KUMAR KAUSHIK,NEW DELHI vs ITO WARD 42(5), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
TRUSTWORTHY GEMS & JEWELLERY (P) LTD.,FARIDABAD vs ITO, WARD- 25(4), NEW DELHI
SHRI SHAMIM YAHYA (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)
INDO GLOBAL INFRA ENERGY LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE- 15, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)