ITAT Delhi Bench
81,626 judgments
SIMON INDIA LTD STAFF SUPERANNUATION FUND,DELHI vs AO RANGE-47,CIRCLE EXEMPT-1(1), DELHI
SHRI VIKAS AWASTHY (Judicial Member)
SRISHTI SOCIAL & EDUCATIONAL WELFARE SOCIETY,DELHI vs CIT(EXEMPTION), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHSHANK VARSHNE,CHANDAUSI vs ITO, CHANDAUSI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RISHI RAJ JAIN,NEW DELHI vs ACIT, CENTRAL CIRCLE-13, DELHI
Ms. MADHUMITA ROY, JUDICIAL MEMBER AND KHETTRA MOHAN ROY (Accountant Member)
SURENDER SHARMA,PANIPAT vs ITO WARD-4, PANIPAT
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
LI CONSULTING PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 15(2), NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
SURYA LAXMI INDUSTRIES,DELHI vs DCIT, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
USHA AGGARWAL TRUST,DELHI vs ITO,WARD- EXEMPTION 1(3), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
INCOME TAX OFFICER, DELHI vs AKASH DEEP SETHI, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
ROTARY HABITAT CENTRE DISTRICT 3010,NEW DELHI vs CIT (EXEMPTION) DELHI, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-16, DELHI, NEW DELHI vs PACIFIC DEVELOPMENT CORPORATION LTD., NEW DELHI
SHRI SHAMIM YAHYA (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
SHSHANK VARSHNEY,CHANDAUSI vs INCOME TAX OFFICER, WARD 2(5) , CHANDAUSI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SUNIL KUMAR,DELHI vs INCOME TAX OFFICER, ITO WARD
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
RAJ KUMAR,CHANDAUSI vs ITO-2(5), CHANDAUSI
MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
MAHARISHI DAYA NAND SIKSHA SAMITI,HARYANA vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, FARIDABAD
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
INCOME TAX OFFICER, DELHI vs SURESH KUMAR DHAWAN(THE LEGAL HEIR OF LATE SH SURESH KUMAR DHAWAN)), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
INCOME TAX OFFICER, NEW DELHI vs SURESH KUMAR DHAWAN (THE LEGAL HEIR OF LATE SH SURESH KUMAR DHAWAN), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
SHASHANK SRIVASTAVA,NOIDA vs ITO,WARD-3(4), NOIDA
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
LATE SH RAJA RAM THROUGH LEGAL HEIR VIRENDRA YADAV,GHAZIABAD vs ITO WARD 2(2)(1), GHAZIABAD
LATE SH RAJA RAM THROUGH LEGAL HEIR VIRENDRA YADAV,GHAZIABAD vs ITO,WARD-2(2)(1), GHAZIABAD
MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY, ACCOUNTANT MEMBER (Assessment Year: 2010-11) Vs. Late Sh. Raja Ram through legal heir Virendra Yadav, C/o B.K. Kapur & Co. Chartered Accountants 17 Navyug Market, Ghaziabad, Uttar Pradesh- 201001 स्थायीलेखासं . / जी आइआरसं . / PAN/GIR No: ARIPV1844Q Appellant Respondent Appellant by : Respondent by : Date of Hearing Date of Pronouncement PER MADHUMITA ROY (Judicial Member)