ITAT Delhi Bench
81,626 judgments
YASHPAL,PALWAL vs INCOME TAX OFFICER, FARIDABAD
Sh. Satbeer Singh Godara (Judicial Member)
PARVEEN TAYAL,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2 , FARIDABAD HARYANA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S.RIFAUR RAHMAN (Accountant Member)
SHRI SHRI TRIGUNESHWARI DEVI DHAM TRUST,AJIT VIHAR BURARI vs CIT(EXEMPTION), CIVIC CENTRE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S.RIFAUR RAHMAN (Accountant Member)
SHRI SHRI TRIGUNESHWARI DEVI DHAM TRUST,AJIT VIHAR BURARI vs CIT(EXEMPTION), CIVIC CENTRE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S.RIFAUR RAHMAN (Accountant Member)
SBL PRIVATE LIMITED,HARIDWAR , UTTRAKHAND vs PCIT (CENTRAL), DELHI-2, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
SHRI DEVINDER PARKASH VIJAY,NEW DELHI vs ITO,WARD-44(5), DELHI
DCIT,(E) CIRCLE-1(1), NEW DELHI vs DELHI DEVELOPMENT AUTHORITY, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT,(E) CIRCLE-1(1), NEW DELHI vs DELHI DEVELOPMENT AUTHORITY, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DELHI DEVELOPMENT AUTHORITY,NEW DELHI vs JCIT(E), RANGE- 1, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MAHARISHI DAYA NAND SIKHSHA SAMITI ,HARYANA vs INCOME TAX OFFICER, WARD- EXEMPTIONS, FARIDABAD
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
SHRI SUDHIR ADHANA,FARIDABAD vs DCIT,CENTRAL CIRCLE-1, FARIDABAD
SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHRI SUDHIR ADHANA,FARIDABAD vs DCIT,CENTRAL CIRCLE-1, FARIDABAD
SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHRI SUDHIR ADHANA,FARIDABAD vs DCIT, CENTRAL CIRCLE-1, FARIDABAD
SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHRI SUDHIR ADHANA,FARIDABAD vs DCIT, CENTRAL CIRCLE-1, FARIDABAD
SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SUDHIR ADHANA,FARIDABAD vs DCIT, CENTRAL CIRCLE-1, FARIDABAD
SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SUDHIR ADHANA,FARIDABAD vs DCIT, CENTRAL CIRCLE-1, FARIDABAD
SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SUDHIR ADHANA,FARIDABAD vs DCIT, CENTRAL CIRCLE-, FARIDABAD
SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SUDHIR ADHANA,FARIDABAD vs DCIT, CENTRAL CIRCLE-1, FARIDABAD
SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SARBATI DEVI EDUCATIONAL FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SARBATI DEVI EDUCATIONAL FOUNDATION,NEW DELHI vs CIT(EXEMPTION), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
