← All Benches

ITAT Delhi Bench

81,626 judgments

SHRI KARSHNI ALLOYS PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER WARD 23(3) DELHI , DELHI

ITA 3508/DEL/2023[2017-18]Status: Disposed18/7/2025AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

ACIT CENTRAL CIRCLE , GHAZIABAD vs ARIHANT TEXTILES, GHAZIABAD

ITA 2257/DEL/2023[2018-19]Status: Disposed18/7/2025AY 2018-19

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ACIT CIRCLE 10(1), NEW DELHI vs IRCON INTERNATIONAL LTD, NEW DELHI

ITA 1108/DEL/2023[2017-18]Status: Disposed18/7/2025AY 2017-18

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ACIT, CIRCLE-10(1), NEW DELHI vs IRCON INTERNATIONAL LTD, NEW DELHI

ITA 1104/DEL/2023[2018-19]Status: Disposed18/7/2025AY 2018-19

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SRS INTERNATIONAL LTD,FARIDABAD vs DCIT, CENTRAL CIRCLE-II, FARIDABAD

ITA 3635/DEL/2018[2008-09]Status: Disposed18/7/2025AY 2008-09

SRS BUILDCON PVT. LTD.,NEW DELHI vs DCIT, CENTRAL CIRCLE-II, FARIDABAD

ITA 3626/DEL/2018[2012-13]Status: Disposed18/7/2025AY 2012-13

SRS BUILDCON PVT. LTD.,NEW DELHI vs DCIT, CENTRAL CIRCLE-II, FARIDABAD

ITA 3625/DEL/2018[2011-12]Status: Disposed18/7/2025AY 2011-12

SRS BUILDCON PVT. LTD.,NEW DELHI vs DCIT, CENTRAL CIRCLE-II, FARIDABAD

ITA 3624/DEL/2018[2010-11]Status: Disposed18/7/2025AY 2010-11

SRS BUILDCON PVT. LTD.,NEW DELHI vs DCIT, CENTRAL CIRCLE-II, FARIDABAD

ITA 3623/DEL/2018[2009-10]Status: Disposed18/7/2025AY 2009-10

SRS BUILDCON PVT. LTD.,NEW DELHI vs DCIT, CENTRAL CIRCLE-II, FARIDABAD

ITA 3622/DEL/2018[2008-09]Status: Disposed18/7/2025AY 2008-09

SRS BUILDCON PVT. LTD.,NEW DELHI vs DCIT, CENTR5AL CIRCLE-II, FARIDABAD

ITA 3621/DEL/2018[2007-08]Status: Disposed18/7/2025AY 2007-08

SHRI MAHAVIR SINGH (Vice President), SHRI S. RIFAUR RAHMAN (Accountant Member)

MALLYA REAL ESTATES P.LTD,DELHI vs ITO, WARD-16(2), NEW DELHI

ITA 6158/DEL/2017[2013-14]Status: Disposed18/7/2025AY 2013-14

ACIT, NEW DELHI vs M/S. ALODIE ESTATES PVT. LTD., NEW DELHI

ITA 1730/DEL/2016[2011-12]Status: Disposed18/7/2025AY 2011-12

SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

M/S. CEVA FREIGHT LLC,NEW DELHI vs DDIT, NEW DELHI

ITA 1264/DEL/2014[2010-11]Status: Disposed18/7/2025AY 2010-11

MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

ARYA GRAM VIKAS SAMITI,TESHIL BARAUT, BAGHPAT vs CIT(EXEMPTION), LUCKNOW, LUCKNOW

ITA 675/DEL/2025[NA]Status: Disposed17/7/2025

MS. MADHUMITA ROY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

MOHAMMAD NURUDDIN,GORAKHPUR vs CIT-A, NFAC, DELHI

ITA 2767/DEL/2025[2012-13]Status: Disposed17/7/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

LATE SH MANGAT SINGH THROUGH LEGAL HEIR SH MUKESH TYAGI,HAPUR vs INCOME TAX OFFICER WARD 3(4) HAPUR, NATIONAL FACELESS APPEAL CENTRE

ITA 2766/DEL/2025[2011-12]Status: Disposed17/7/2025AY 2011-12

Sh. Satbeer Singh Godara (Judicial Member)

ADITYA KUMAR,GURGAON vs INCOME TAX OFFICER, MEERUT, UP

ITA 2764/DEL/2025[2011-2012]Status: Disposed17/7/2025AY 2011-2012

Sh. Satbeer Singh Godara (Judicial Member)

SHAHID CHAUDHARY,GHAZIABAD vs INCOME TAX OFFICER WARD 2(2)(3), GHAZIABAD

ITA 2738/DEL/2025[2022-23]Status: Disposed17/7/2025AY 2022-23

Sh. Satbeer Singh Godara (Judicial Member)

AMARWATI,FARIDABAD vs INCOME TAX OFFICER WARD 1(1), FARIDABAD

ITA 2730/DEL/2025[2012-13]Status: Disposed17/7/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)