ITAT Delhi Bench
81,626 judgments
KRIPAL SINGH,HAPUR vs ITO WARD-2(3)(4), HAPUR
SHRI MAHAVIR SINGH (Vice President), SHRI SHAMIM YAHYA (Accountant Member)
PRITAM KUMAR,DELHI vs DCIT, CIRCLE 19(1), DELHI
SHRI MANISH AGARWAL (Accountant Member)
AMIT BEHAL,NEW DELHI vs ACIT, CIRCLE INT. TAXATION 1(1) (2), NEW DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
CO-OPERATIVE CANE DEVELOPMENT UNION PVT. LTD, MODI NAGAR,MODI NAGAR,UTTAR PRADESH vs INCOME TAX OFFICER, WARD 2 1 (2), GHAZIABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
SAMSUNG SDI INDIA PVT LTD.,NOIDA vs DCIT,CIRCLE-5(2)(1), NOIDA
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SAURABH MITTAL FOUNDATION,DELHI vs WARD EXEMP 2(1), DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SEEMA AND S K JAIN FOUNDATION,DELHI vs CIT(EXEMPTIONS), DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
INCOME TAX OFFICER, NEW DELHI vs ANIL KUMAR BHAKKAR, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
BAL KRISHNA TIWARI,DELHI vs RAMAN CHAWLA, INCOME TAX OFFICER, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ELI LILLY AND COMPANY (INDIA) PRIVATE LIMITED,GURGAON vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), GURGAON, HARYANA
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
SALUJA CONSTRUCTION COMPANY LIMITED,NEW DELHI vs ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-77, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SAMSUNG SDI INDIA PVT LTD,NOIDA vs ASSESSMENT UNIT, INCOME-TAX DEPARTMENT, NATIONAL FACELESS ASSESSMENT CENTRE NEW DELHI, NEW DELHI
INCOME TAX OFFICER, C.R. I P ESTATE, NEW DELHI vs MILLENIUM MERITECH PRIVATE LIMITED, NEW DELHI
SHRI MANISH AGARWAL (Accountant Member)
ACIT, NEW DELHI vs ITALIAN THAI DEVELOPMENT PUBLIC COMPANY, DELHI
SHRI BRAJESH KUMAR SINGH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ACIT, NEW DELHI vs ITALIAN THAI DEVELOPMENT PUBLIC COMPANY, DELHI
SHRI BRAJESH KUMAR SINGH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ACIT, DELHI vs ITALIAN THAI DEVELOPMENT PUBLIC COMPANY, DELHI
SHRI BRAJESH KUMAR SINGH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ACIT, DELHI vs ITALIAN THAI DEVELOPMENT PUBLIC COMPANY, DELHI
SHRI BRAJESH KUMAR SINGH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
DEEPKA KUMAR,DELHI vs INCOME TAX OFFICER WARD 58(7), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
