ITAT Delhi Bench
81,626 judgments
SHAHID CHAUDHARY,GHAZIABAD vs COMMSSIONER OF INCOME TAX (APPEALS), GHAZIABAD
Sh. Satbeer Singh Godara (Judicial Member)
SHAKTI SHIKSHA NYAS,DELHI vs ITO WARD EXEMP 2(1),, CIVIC CENTER
Sh. Satbeer Singh Godara (Judicial Member)
KULDEEP CHAUHAN,GHAZIABAD vs INCOME TAX OFFICER, WARD 2(1)(3), GHAZIABAD, GHAZIABAD
Sh. Satbeer Singh Godara (Judicial Member)
SUMAN VERMA,DELHI vs ITO WARD-36(1), NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AMRIT PAL SINGH CHADHA,GURGAON vs ACIT, CENTRAL CIRCLE-19, NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
MAHTAB,MEERUT vs WARD-1(2)(4), ITO
Sh. Satbeer Singh Godara (Judicial Member)
BHARAT BHUSHAN BHATIA,CHANDNI CHOWK CENTRAL DELHI vs INCOME TAX OFFICER, CIVIC CENTRE,NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
R V COMMODITIES PRIVATE LIMITED,DELHI vs ACIT CENTRAL CIRCLE-25, DELHI
Sh. Satbeer Singh Godara (Judicial Member)
KARAN SINGH DOGRA,GAUTAM BUDH NAGAR vs INCOME TAX OFFICER, NOIDA
Sh. Satbeer Singh Godara (Judicial Member)
SHRI SUNIL KUMAR,DELHI vs ITO WARD-3(2), BULANDSHAHR
Sh. Satbeer Singh Godara (Judicial Member)
METRO STONE CRUSHER PRIVATE LIMITED,BHIWANI, HARYANA vs ITO WARD 17(1), DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
LORDS TRAVEL PVT LTD,DELHI vs ACIT, CIRCLE-15(2), DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ACIT, NEW DELHI vs IMTIYAZ AHMAD ANSARI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
INDIAN NATIONAL CONGRESS ALL INDIA CONGRESS COMMITTEE,NEW DELHI vs DCIT, CENTRAL CIRCLE-19, NEW DELHI
DAIDO INDIA PVT. LTD.,GURGAON vs DCIT, CIRCLE- 1(1), GURGAON
VICTORY REALTECH PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
TUTELAGE WELFARE ASSOCIATION,DELHI vs CIT,EXEMPTION, DELHI
SHRI MAHAVIR SINGH (Vice President)
PARYKAM AUTO PVT LTD,DELHI vs INCOME TAX OFFICER, C. R. BUILDING,DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI SHAMIM YAHYA (Accountant Member)
INCOME TAX OFFICER, DELHI vs ELEVATOR BUILDERS PVT LTD, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI SHAMIM YAHYA (Accountant Member)
SOUTH EAST MIGRATION FOUNDATION,DELHI vs ASSESSING OFFICER, WARD EXEMP 2(2), DELHI, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI SHAMIM YAHYA (Accountant Member)
