ITAT Delhi Bench
81,626 judgments
MUSKAN,DELHI vs ITO, CIRCLE EXEMPT 1(1) DELHI, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)
INDIAN SUGAR EXIM CORPORATION LIMITED,DELHI vs ACIT, CIRCLE-12(2),DELHI, DEKHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
VEENA MADAN,DELHI vs INCOME TAX OFFICER, DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
NILESH PURSHOTTAM GHODASARA,MUMBAI vs DCIT CIRCLE INT TAX 1(3)(1), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
MAHAGUN (INDIA) PVT LTD,NEW DELHI vs ACIT, CC-13, NEW DELHI, NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)
ATAAT RAHAT KHAN,GURGAON vs DCIT/ACIT-INT-TAX GURGAON, GURGAON
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
PRATAP SINGH RATHI,GHAZIABAD vs PR. CIT (CENTRAL), KANPUR
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
IRCON SOMA TOLLWAY (P) LTD.,,NEW DELHI vs ADDL.CIT, SPECIALO RANGE-4, NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
IRCON SOMA TOLLWAY (P) LTD.,,NEW DELHI vs ADDL.CIT, SPECIALO RANGE-4, NEW DELHI
M/S IRCON SOMA TOLLWAY (P) LTD.,,NEW DELHI vs PR. CIT-4, NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
M/S IRCON SOMA TOLLWAY (P) LTD.,,NEW DELHI vs PR. CIT-4, NEW DELHI
ALL INDIA STEEL REROLLERS ASSOCIATION,NEW DELHI vs INCOME TAX OFFICER, WARD EXEMPT 1(1), DELHI, NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
JASMINE KAUR BHATIA,NARAINA VIHAR, NEW DELHI vs ITO, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ROHIT BEDI,DELHI vs ACIT, INT. TAX-1(1)(2), DELHI, DELHI
Sh. Satbeer Singh Godara (Judicial Member)
NARESH KUMAR,GHAZIABAD vs COMMSSIONER OF INCOME TAX APPEAL, GHAZIABAD
Sh. Satbeer Singh Godara (Judicial Member)
SRIRAM KRISHNAN,DELHI vs AC, VIKAS BHAWAN, IP ESTATE
Sh. Satbeer Singh Godara (Judicial Member)
DEEPAK LAKRA,SONIPAT vs INCOME TAX OFFICER WARD-1, SONIPAT
Sh. Satbeer Singh Godara (Judicial Member)
SRIRAM KRISHNAN,DELHI vs AC, VIKAS BHAWAN, IP ESTATE
Sh. Satbeer Singh Godara (Judicial Member)
ASHISH SIDHU,NOIDA vs ITO, WARD 1(1), GHAZIABAD
Sh. Satbeer Singh Godara (Judicial Member)
EMM VEE INFRASTRUCUTRES (INDIA) PVT LTD,MEERUT vs ACIT,CIRCLE- 1(2)(1), MEERUT
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
