ITAT Delhi Bench

PUSHPA RANI vs ACIT & ANR.

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE SAURABH BANERJEE

DEPUTY COMMISSIONER OF INCOME TAX, GURGAON vs AGILUS PATHLABS PRIVATE LIMITED (EARILER KNOWN AS SRL DIAGNOSTICS PVT LTD, DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

RESHAM KAUR ANGAR,DELHI vs INCOME TAX OFFICER, WARD 66(5), DELHI

VINITA AGGARWAL,. vs ITO WARD 61(1), DELHI, CIVIC CENTER

HARI SHANKER SHARMA,FARIDABAD vs ITO WARD-1(3), FARIDABAD

ANIL KUMAR VARSHNEY,SAMBHAL vs ITO WARD 2(5), CHANDAUSI

MANBIRI,BARAUT vs ITO WARD-1(5), BARAUT

SHER SINGH,NOIDA vs ITO WARD-3(4), NOIDA

DWARKA INVESTMENT PVT LTD,DELHI vs ITO WARD-7(1), DELHI

SHRI VAISHYA AGGARWAL SHIKSHA SAMITI,MOTI BAZAR, NEAR JAIN MANDIR, PALWAL vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

INTERNATIONAL BUDDHIST CONFEDERATION,NEW DELHI vs ITO, WARD EXEMPTION 1(2), DELH, NEW DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

DINX SOLUTIONS PVT LTD,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ANIL GOEL,DELHI vs INCOME TAX OFFICER, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

RIYAZ,RAMPUR vs ITO WARD- 1(3), RAMPUR

SHRI SATBEER SINGH GODARA (Judicial Member)

SALEEM AHMED,DELHI vs ITO WARD-46(4), DELHI

MANDEEP SINGH OBEROI,GHAZIABAD vs DCIT, CIRCLE 2(1)(1) GHAZIABAD, GHAZIABAD

SHRI SATBEER SINGH GODARA (Judicial Member)

OM PATI,BADHRA DISTT.. CHARKHI DADRI vs INCOME TAX OFFICER , INCOME TAX OFFICER ,WARD CHARKHI DADRI

ARUN PRUTHI,RAJOURI GARDEN WEST DELHI vs ASSESSING OFFICER (A.O)WARD 45(2), CIVIC CENTRE NEW DELHI

MANOJ SINGHAL,DELHI vs CIT A-3, NOIDA

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

MANOJ SINGHAL,NEW DELHI vs DCIT-CENTRAL CIRCLE-1, NOIDA

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)