ITAT Delhi Bench
81,626 judgments
ASHOK SINGHAL VEDIC NYAS,GURUGRAM vs CIT (EXEMPTION), CHANDIGARH
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
ADITYA GUPTA,NEW DELHI vs PCIT (CENTRAL) - 1, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
VEDANTA LIMITED,NEW DELHI vs ACIT, CIRCLE-25(1), NEW DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
IPSAA HOLDINGS PRIVATE LIMITED,GURGAON vs ACIT CIRCLE 4(1), GURGAON
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
BASANT AEROSPACE PRIVATE LIMITED,NEW DELHI vs ACIT CENTRAL CIRCLE-5, NEW DELHI
BRIJ KUMAR,NEW DELHI vs DCIT CENTRAL CIRCLE 15, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DPL BUILDERS PRIVATE LIMITED,NEW DELHI vs ACIT CENTRAL CIRCLE 3, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DPL BUILDERS PRIVATE LIMITED,NEW DELHI vs ACIT CENTRAL CIRCLE 3, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DPL BUILDERS PRIVATE LIMITED,NEW DELHI vs ACIT CENTRAL CIRCLE 3, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DPL BUILDERS PRIVATE LIMITED,NEW DELHI vs ACIT CENTRAL CIRCLE 3, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DPL BUILDERS PRIVATE LIMITED,NEW DELHI vs ACIT CENTRAL CIRCLE 3, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DPL BUILDERS PRIVATE LIMITED,NEW DELHI vs ACIT CENTRAL CIRCLE 3, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ACIT, CENTRAL CIRCLE 26, DELHI vs ROUND SQURE EXIM PVT. LTD. , DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT CENTRAL CIRCLE-2, DELHI vs APPLE COMMODITIES LTD. , GAUTAM BUDH NAGAR
NTPC BHEL POWER PROJECTS PVT. LTD. ,DELHI vs ACIT CIRCLE-18(2), DELHI
AMAN HOLDINGS PVT LTD,NEW DELHI vs PR.CIT - 1, DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)
BASANT AEROSPACE PVT LTD,NEW DELHI vs ACIT CENTRAL CIRCLE-5, NEW DELHI
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
SANSKAR HOMES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
DR USHA SABHARWAL & ANR. vs CENTRAL BOARD OF DIRECT TAXES & ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE SAURABH BANERJEE
M/S BLUE APPLE IMAGE CONSULTANTS PVT. LTD. vs INCOME TAX OFFICE
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE SAURABH BANERJEE