ITAT Delhi Bench
81,626 judgments
ACIT CENTAL CIRCLE 25, NEW DELHI, DELHI vs SANJAY JAIN, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ACIT CENTAL CIRCLE 25 NEW DELHI, DELHI vs SANJAY JAIN, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ACIT CENTRAL CIRCLE 25 DELHI, DELHI vs SANJAY JAIN, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ACIT CENTRAL CIRCLE- 25 DELHI, DELHI vs SANJAY JAIN, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN EXTN. vs MARIDU HARI DALMIA, CONNAUGHT PLACE
Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN EXTN. vs MARIDU HARI DALMIA, CONNAUGHT PLACE
Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN EXTN. vs MARIDU HARI DALMIA, CONNAUGHT PLACE
Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN EXTN. vs INDIAN POTASH LIMITED, CHENNAI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
INDIAN POTASH LIMITED,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ACIT, NEW DELHI vs KALAWATI BUILRDERS PVT. LTD., NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, JHANDEWALAN, NEW DELHI vs J.T. BUILDERS PVT. LTD., NEW DELHI
DEPUTY COMMISSIONER OF INCOME TAX, CC-14, DELHI, DELHI vs DREAM TEAM HOSPITALITY, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DREAM TEAM HOSPITALITY,NEW DELHI vs ACIT CENTRAL CIRCLE 14, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DREAM TEAM HOSPITALITY,NEW DELHI vs ACIT CENTRAL CIRCLE 14, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
SONEA DHIR,DELHI vs ACIT CIRCLE-32 (1), NEW DELHI
DCIT, NEW DELHI vs AMIT GOEL, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
RELIANCE RITU KUMAR PRIVATE LIMITED (EARLIER KNOWN AS RITIKA PRIVATE LIMITED),TILAG MARG, DELHI vs ADDL. CIT CENTRAL RANGE-1, DELHI, DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
RELIANCE RITU KUMAR PRIVATE LIMITED (EARLIER KNOWN AS RITIKA PRIVATE LIMITED),TILAK MARK, DELHI vs ADDL. CIT CENTRAL RANGE-1, DELHI, DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
RADHEY SHYAM SAINI,HISAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, ROHTAK
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
SHAMMI NAGPAL HUF,HISAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, ROHTAK
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
