ITAT Delhi Bench
81,626 judgments
ARIZONA GLOBAL SERVICES PRIVATE LIMITED,NEW DELHI vs ITO WARD 3(1), NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
PRAMOD SANGWAN,ROHTAK vs DCIT, CC-16, NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
PRAMOD SANGWAN,ROHTAK vs DCIT,CC-16, NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
PRAMOD SANGWAN,ROHTAK vs DCIT CC-16, NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
PMG INTEGRATED COMMUNICATIONS PVT LTD,DELHI vs ACIT,CIRCLE-21(2), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PURN PRAKASH TRUST,NEW DELHI vs CIT EXEMPTION, DELHI
SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PADMA ESTATES PRIVATE LIMITED,KOLKATA vs DCIT,CENTRAL CIRCLE , NOIDA
SHRI YOGESH KUMAR, U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BIR SINGH,HARYANA vs INCOME TAX WARD-1, KARNAL, HARYANA
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
BHARTIYA NADI PARISHAD,UTTAR PRADESH vs CIT(EXEMPTION), DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
SUKUMAR ENTERPRISES PRIVATE LIMITED,DELHI vs NATIONAL FACELESS APPEALS CENTRE (NFAC), DELHI
SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ANKIT GUPTA,PUNJABI BAGH vs JURISDICTIONAL ASSESSING OFFICER, WARD 44(6) , CIVIC CENTRE,NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
DCIT, CIRCLE 4(2), NEW DELHI vs M/S BEACON HIGHER EDUCATION SERVICES PVT LTD, NEW DELHI
SHRI YOGESH KUMAR, U.S. (Judicial Member), SHRI MANISH AGARWAL, ACCOUNTANT MEMBER Appellant Respondent DCIT M/s Beacon Higher Room No. 384, C. R. Education Services Pvt. Ltd. Building, I. P. Estate, 203, 2nd Floor, Anchal Circle 4(2) Plaza, Nelson Mandela New Delhi Road, VasantKunj, New Delhi, PAN: AAECB1283F Assessee by Sh. Manuj Sabharwal, Adv, Sh. DronaNegi, Adv and Sh. Devvrat Tiwari, Adv Revenue by Sh. Ajay Kumar Arora, Sr. DR Date of Hearing 17/07/2025 Date of Pronouncement 23/07/2025
DCIT, CIRCLE 4(2), NEW DELHI vs M/S BEACON HIGHER EDUCATION SERVICES PVT LTD, NEW DELHI
SHRI YOGESH KUMAR, U.S. (Judicial Member), SHRI MANISH AGARWAL, ACCOUNTANT MEMBER DCIT Vs M/s Beacon Higher Education Services Pvt. Ltd. Room No. 384, C. R. Building, I. P. Estate, 203, 2nd Floor, Anchal Circle 4(2) Plaza, Nelson Mandela New Delhi Road, Vasant Kunj, New Delhi, PAN: AAECB1283F Appellant Respondent Assessee by Sh. Manuj Sabharwal, Adv, Sh. Drona Negi, Adv and Sh. Devvrat Tiwari, Adv Revenue by Sh. Ajay Kumar Arora, Sr. DR Date of Hearing 17/07/2025 Date of Pronouncement 23/07
ACIT CENTAL CIRCLE 25 NEW DELHI, DELHI vs SANJAY JAIN, DELHI
ACIT CENTAL CIRCLE 25 NEW DELHI, DELHI vs SANJAY JAIN, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ACIT CENTRAL CIRCLE 25 NEW DELHI, DELHI vs SANJAY JAIN, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ACIT CENTAL CIRCLE 25 NEW DELHI, DELHI vs SANJAY JAIN, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ACIT CENTAL CIRCLE 25 NEW DELHI, DELHI vs SANJAY JAIN, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ACIT CENTAL CIRCLE 25 NEW DELHI, DELHI vs SANJAY JAIN, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ACIT CENTRAL CIRCLE 25 NEW DELHI, DELHI vs SANJAY JAIN, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
