ITAT Delhi Bench
81,626 judgments
NARESH KUMAR SHARMA,HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 27, NEW DELHI, NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
NARESH KUMAR SHARMA,HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 27, NEW DELHI, NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
NARESH KUMAR SHARMA,HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 27, NEW DELHI, NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
NARESH KUMAR SHARMA,HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 27, NEW DELHI, NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
NARESH KUMAR SHARMA,HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 27, DELHI, NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
NARESH KUMAR SHARMA,HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 27, NEW DELHI, NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
LORD GANESHA MAINTENANCE SERVICES PRIVATE LIMITED,DELHI vs ITO WARD- 15(1), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
USHA MUNJAL,SHAMLI vs ITO WARD-1(5), SHAMLI
Sh. Satbeer Singh Godara (Judicial Member)
VISHAL KAPOOR,GURGAON vs ITO WARD-4(1), GURGAON
Sh. Satbeer Singh Godara (Judicial Member)
DALEL SINGH,SONIPAT vs INCOME TAX OFFICER WARD-1, SONIPAT
Sh. Satbeer Singh Godara (Judicial Member)
SUJATA KOHLI,DELHI vs DCIT CIRCLE 67(1), DELHI, DELHI
Sh. Satbeer Singh Godara (Judicial Member)
SURESH SONI,DELHI vs ITO WARD-59(6), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JEEVAN MEHAK PUBLIC CHARITABLE TRUST,DELHI vs ASSESSING OFFICER, DELHI
Sh. Satbeer Singh Godara (Judicial Member)
DEEPAK AGARWAL,DELHI vs DCIT, CENTRAL CIRCLE-25, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
SURESH CHAND BANSAL,JIND vs ASSISTANT COMMISSIONER OF INCOME TAX. CENTRAL CIRCLE 16, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
TYAGI PIPE CRAFT PVT.LTD.,DELHI vs ITO,WARD-25(3), DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
VINDHYA TRUST,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
SHREE KHATUJI INDUSTRIES,DELHI vs JAO, CIVIC CENTRE DELHI
OMAN TELECOMMUNICATIONS COMPANY SAOG,OMAN vs DEPUTY COMMISSIONER OF INCOME TAX/ CIRCLE INTERNATIONAL TAX 2(2)(2), DELHI, DELHI
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)