ITAT Delhi Bench
81,626 judgments
JITENDRA KUMAR,FARIDABAD vs DCIT, CENTRAL CIRCLE-1, FARIDABAD
SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JITENDRA KUMAR,FARIDABAD vs DCIT, CENTRAL CIRCLE-1, FARIDABAD
SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JITENDRA KUMAR,FARIDABAD vs DCIT, CENTRAL CIRCLE-1, FARIDABAD
SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JITENDRA KUMAR,FARIDABAD vs DCIT, CENTRAL CIRCLE-1, FARIDABAD
SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
WORLD INTELLECTUAL FOUNDATION,DELHI vs COMMISSIONER OF INCOME TAX(EXEMPTION), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
WORLD INTELLECTUAL FOUNDATION,DELHI vs COMMISSIONER OF INCOME TAX(EXEMPTION), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MAHAVIR PRASAD RADHEY SHYAM DIWAN CHARITABLE TRUST,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL, ACCOUNTANT MEMBER Ι.Τ.Α. Νο. 337/DEL/2025 Ι.Τ.Α. No. 338/DEL/2025 Mahavir Prasad Radhey Vs Commissioner of Income ShyamDiwan Charitable Trust Tax (Exemption), Delhi A-2/191, First Floor, Janakpuri, Civic Centre, Minto Road, New DelhiPAN: AAHTM4351R New Delhi Appellant Respondent Assessee by Sh. Rakesh Kumar Khiwani, CA Revenue by Ms.Pooja Swaroop, CIT(DR) Date of Hearing 22/07/2025 Date of Pronouncement 22/07/2025 ORDER PER YOGE
MAHAVIR PRASAD RADHEY SHYAM DIWAN CHARITABLE TRUST,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL, ACCOUNTANT MEMBER Mahavir Prasad Radhey Vs Commissioner of Income ShyamDiwan Charitable Trust A-2/191, First Floor, Janakpuri, New DelhiPAN: AAHTM4351R Tax (Exemption), Delhi Civic Centre, Minto Road, New Delhi Appellant Respondent Assessee by Sh. Rakesh Kumar Khiwani, CA Revenue by Ms. Pooja Swaroop, CIT(DR) Date of Hearing 22/07/2025 Date of Pronouncement 22/07/2025 ORDER PER YOGESH KUMAR, U.S. JM: The above captioned appeals
RANDHIR KUMAR CHOUDHARY,DELHI vs INCOME TAX OFFICER WARD 36(1), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
DEPUTY COMMISSIER OF INCOME TAX, CIRCLE1.1, GURGAON, GURGAON vs M/S INCH AUTOMATION PRIVATE LIMITED, GURGAON
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL, ACCOUNTANT MEMBER Deputy Commissioner of Vs M/s Inch Automation Pvt. Income Tax, Circle-2(1) Ltd. Gurugram, Haryana Plot No. 164, Ssecdtor-6, IMT, Manesar, Gurgaon, HaryanaPAN: AAICM1149D Appellant Respondent Assessee by None Revenue by Sh. Rajesh Kumar Dhanesta, Sr. DR Date of Hearing 23/07/2025 Date of Pronouncement 23/07/2025 ORDER PER YOGESH KUMAR, U.S. JM: The present appeal is filed by the Department against the order of L
BHARAT KUMAR VARMA,NOIDA vs ITO WARD-5(1)(2), NOIDA
Sh. Satbeer Singh Godara (Judicial Member)
BALRAJ PAHUJA,MUZAFFARNAGAR vs ITO WARD 3(1)(2), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
SAHKARI GANNA VIKAS SAMITI LIMTED ASMOLI,ASMOLI SAMBHAL vs INCOME TAX OFFICER WARD 1(5) SAMBHAL, SAMBHAL
Sh. Satbeer Singh Godara (Judicial Member)
SARWAN HAZARI AHUJA,DELHI vs INCOME TAX OFFICER, NOIDA
Sh. Satbeer Singh Godara (Judicial Member)
ACIT, CIRCLE- 19(1), DELHI vs ROHTO PHARMA (INDIA) PVT. LTD., GURUGRAM, HARYANA
Sh. Satbeer Singh Godara (Judicial Member)
RKFMA PRODUCTIONS PVT. LTD.,NEW DELHI vs ITO WARD 20(3), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
MUKARRAM KHAN,DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
LATE SHRI NIHAL CHAND CHARITABLE TRUST,DELHI vs LD. ADIT CPC, BANGLORE, BANGLORE
Sh. Satbeer Singh Godara (Judicial Member)
RAJENDRA KUMAR TRIPATHI,DELHI vs AO, DELHI
Sh. Satbeer Singh Godara (Judicial Member)
NARESH KUMAR SHARMA,HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 27, NEW DELHI, NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)