ITAT Delhi Bench
81,626 judgments
KARVY INNOTECH LTD,NEW DELHI vs ACIT, CIRCLE-14(1), NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
CANE DEVELOPMENT COUNCIL MANSOORPUR ,MUZAFFARNAGAR vs ITO, WARD- 2(5), MUZAFFARNAGAR
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
CANE DEVELOPMENT COUNCIL MANSOORPUR ,MUZAFFARNAGAR vs ITO, WARD- EXEMPTION, GHAZIABAD
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
CANE DEVELOPMENT COUNCIL, MANSOORPUR,UTTAR PRADESH vs JCIT, MUZAFFARNAGAR
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
CANE DEVELOPMENT COUNCIL, MANSOORPUR,UTTAR PRADESH vs ADDL. CIT, MUZAFFARNAGAR
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
PRAVESH MINOCHA vs COMMISSIONER OF INCOME TAX -TDS, DELHI-I AND ANR
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE SAURABH BANERJEE
GAURAV HUF vs INCOME TAX OFFICER WARD 35(1) DELHI
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE SAURABH BANERJEE
CONTITECH INDIA PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -6(2) NEW DELHI & ANR.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE SAURABH BANERJEE
CAMPUS ACTIVEWEAR LIMITED vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(2), DELHI & ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE SAURABH BANERJEE
MS DALIT PRAHARI vs COMMISSIONER OF INCOME TAX EXEMPTIONS & ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE SAURABH BANERJEE
CAMPUS ACTIVEWEAR LIMITED vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 4(2) AND ORS
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE SAURABH BANERJEE
MS BHARAT RATAN DR BHIM RAO AMBEDKAR DALIT UTTAN AVOM SHIKSHA SAMITI vs COMMISSIONER OF INCOME TAX EXEMPTIONS & ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE SAURABH BANERJEE
LOMBARD PORTFOLIO PVT. LTD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 13(1) & ANR.
VIABLE MANAGEMENT CONSULTANTS PRIVATE LIMITED vs INCOME TAX OFFICER & ORS.
PUBLIC POLICE,DELHI vs CIT (EXEMPTION), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JITENDRA KUMAR,FARIDABAD vs DCIT, CENTRAL CIRCLE-1, FARIDABAD
SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JITENDRA KUMAR,FARIDABAD vs DCIT, CENTRAL CIRCLE-1, FARIDABAD
SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JITENDRA KUMAR,FARIDABAD vs DCIT CENTRAL CIRCLE-1, FARIDABAD
SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JITENDRA KUMAR,FARIDABAD vs DCIT, CENTRAL CIRCLE-1, FARIDABAD
SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JITENDRA KUMAR,FARIDABAD vs DCIT, CENTRAL CIRCLE-1, FARIDABAD
SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
