ITAT Delhi Bench

DEEPAK SINGHAL,DELHI vs ITO WARD 36(1), NEW DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

THE HAPPY SCHOOL,GURUGRAM vs ITO EXEMPTION WARD, FARIDABAD

SHRI SATBEER SINGH GODARA (Judicial Member)

RESIDENT WELFARE ASSOCIATION,NOIDA vs ITO WARD 2(2), NOIDA

SHRI SATBEER SINGH GODARA (Judicial Member)

RAM CHANDER,ROHTAK vs INCOME TAX OFFICER, WARD-5, ROHTAK, ROHTAK

SHRI SATBEER SINGH GODARA (Judicial Member)

SH. SONU,FATEHABAD vs ASSESSMENT UNIT, ITO, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

ROBIN JAIN,KHEKRA, DISTRICT BAGHPAT vs INCOME TAX OFFICER, WARD 1(5),MEERUT, BARAUT,UP

SHRI SATBEER SINGH GODARA (Judicial Member)

DEVI LAXMI EXTRUSION WORKS,DELHI vs CIT(APPEALS), DELHI

GOEL DAL MILL,DELHI vs ITO WARD 34(5), DELHI

NISHI VERMA (THROUGH SURENDER PAL VERMA -HUSBAND-LH)DER PA,GURGAON vs ITO-WARD 3(1)-GURGAON, GURGAON

SHRI SATBEER SINGH GODARA (Judicial Member)

ANIL KUMAR,GURGAON vs INCOME TAX OFFICER WARD 1(2) GURGAON, GURGAON

SHRI SATBEER SINGH GODARA (Judicial Member)

GOOD EARTH SIXTY NINE PROJECTS LLP,LAJPAT NAGAR vs DCIT CIRCLE 77(1), LAXMI NAGAR

SHRI SATBEER SINGH GODARA (Judicial Member)

NEHA GOEL,DELHI vs INCOME TAX OFFICER, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

3I INFOTECH DIGITAL BPS LIMITED FORMERLY KNOWN AS 3I INFOTECH BPO LTD.,DELHI vs ACIT, 25(1), DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

3I INFOTECH DIGITAL BPS LIMITED FORMERLY KNOWN AS 3I INFOTECH BPO LTD.,DELHI vs ACIT, 25(1), DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

PATRONAGE WELFARE AND EDUCATIONAL SOCIETY,DELHI vs DDIT (E), INV.CIRCLE-II, NEW DELHI

SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

PATRONAGE WELFARE AND EDUCATIONAL SOCIETY,DELHI vs DDIT (E) INV.CIRCLE-II, NEW DELHI

SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL, ACCOUNTANT MEMBER [Assessment Year : 2007-08 & 2008-09] | Patronage Welfare & Educational Society, 5/73, Gajju Katra, Sahadara, New Delhi-110032. PAN-AAATP6969R | vs | DDIT(E) Investigation, Circle-II, New Delhi | | APPELLANT | | RESPONDENT | | Appellant by | None | | Respondent by | Written adjournment application | | Date of Hearing | 24.07.2025 | | Date of Pronouncement | 24.07.2025 | ORDER PER MANISH AGARWAL, AM : The caption

ACIT, CIRCLE-14(1), NEW DELHI vs KARVY INNOTECH LTD, NEW DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

ACIT, CIRCLE-14(1), NEW DELHI vs KARVY INNOTECH LTD, NEW DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA, ACCOUNTANT MEMBER | Sl. No | ITA/CO No(s) | Asst. Year(s) | Appeal(s) by Appellant | Respondent | | ------ | ------------------------ | ------------- | -------------------------------------------------------------------------------------- | ------------------------------------------------------------------ | | 1. | ITA No. 7638/Del/2019 | 2015-16 | Karvy Innotech Ltd Flat No. 502 & 503, 5th Floor, Arunachal Building, 19, Bara

KAMLESH KHANNA,NEW DELHI vs ACIT, CIRCLE-40(1), NEW DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

KARVY INNOTECH LTD,NEW DELHI vs ACIT, CIRCLE-14(1), NEW DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)