ITAT Delhi Bench
81,626 judgments
LEDVANCE PRIVATE LIMTED,GURGAON vs DCIT, CIRCLE-2(1), DELHI
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AON CONSULTING PRIVATE LIMITED,GURGAON vs DCIT CIRCLE-1(1), DELHI
RENUKA RESORTS PVT. LTD.,NEW DELHI vs ITO, WARD- 21(2), NEW DELHI
SH. SUDHIR KUMAR, JUDICIAL MEMBER & SH. MANISH AGARWAL (Accountant Member)
S.A.PROPCON P.LTD,NEW DELHI vs ACIT, CENTRAL CIRCLE-30, NEW DELHI
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
S.A.PROPCON P.LTD,NEW DELHI vs ACIT, CENTRAL CIRCLE-30, NEW DELHI
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
S.A. PROPCON PVT. LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE- 30, NEW DELHI
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
S.A. PROPCON PVT. LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE- 30, NEW DELHI
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PAMELA BHARDWAJ,KARNAL vs ITO, WARD- 3, KARNAL
Ms. MADHUMITA ROY, JUDICIAL MEMBER AND KHETTRA MOHAN ROY (Accountant Member)
DCIT, CIRCLE-3(2), NEW DELHI vs ASIAN CONSOLIDATED INDS.LTD), REWARI
SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)
DCIT, NEW DELHI vs M/S GEN X COMMODITIES (P) LTD.,, NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)
ITO, NEW DELHI vs M/S. RAGHVENDER SHANKAR FINANCE & INVESTMENT CO. PVT. LTD., NEW DELHI
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BHAWNA BABBAR vs ASSISTANT COMMISSIONER OF INCOME TAX WARD 72(1), DELHI
HON'BLE MR. JUSTICE V. KAMESWAR RAO
BHAGWATI AIR EXPRESS PVT LTD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 4(2) & ANR.
HON'BLE MR. JUSTICE V. KAMESWAR RAO
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs TRAVELPORT INTERNATIONAL OPERATIONS LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs TRAVELPORT INTERNATIONAL OPERATIONS LTD.
AKASAKI TECHNOLOGY (P) LTD vs PRINCIPAL COMMISSIONER OF INCOME TAX
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs TRAVELPORT INTERNATIONAL OPERATIONS LTD.
VISHAL JAIN,DELHI vs DCIT, CC-26, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
PARMJEET SINGH PUREWAL,RAMPUR vs ITO WARD-1(3), RAMPUR
SHRI SATBEER SINGH GODARA (Judicial Member)
THE HAPPY SCHOOL,GURUGRAM vs INCOME TAX OFFICER EXEMPTIONS WARD, FARIDABAD
SHRI SATBEER SINGH GODARA (Judicial Member)
