ITAT Delhi Bench
81,626 judgments
ARUNIMA ADCON SEVICES (P) LTD,NEW DELHI vs ITO, WARD -3(1), NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
FARE PORTAL INDIA PRIVATE LIMITED,GOLF COURSE ROAD, GURUGRAM vs ASSESSMENT UNIT, NATIONAL FACELESS ASSESSMENT CENTRE, NOT AVAILABLE
PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BRAHAM,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
BEFORESHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
INCOME TAX OFFICER WARD-28(5), DELHI vs RAJENDER, DELHI
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BIGSTAR HOTELS RESORTS PVT. LTD.,NEW DELHI vs ITO WARD 5(1), NEW DELHI
RAO MOHAR SINGH EDUCATIONAL SOCIETY,NEW DELHI vs INCOME TAX OFFICER, EXEMPTION WARD NEW DELHI
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MUDASSIR HAYAT,NEW DELHI vs INCOME TAX OFFICER WARD 1(4), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
SANJAY JAIN,BHILWARA, RAJASTHAN vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 7, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SANJAY JAIN,BHILWARA, RAJASTHAN vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 7, NEW DELHI
SANJAY JAIN,BHILWARA, RAJASTHAN vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 7, NEW DELHI
SANJAY JAIN,BHILWARA, RAJASTHAN vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 7, NEW DELHI
SANJAY JAIN,BHILWARA, RAJASTHAN vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 7, NEW DELHI
SANJAY JAIN,BHILWARA, RAJASTHAN vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
SANJAY JAIN,BHILWARA, RAJASTHAN vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
DCIT CIRCLE-4(2), NEW DELHI vs BSES RAJDHANI POWER LTD., NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
VISHAN GUNNA,HYDERABAD vs ACIT CIRCLE INT. TAX 1(3)(1), NEW DELHI, INCOME TAX
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MANOJ CHADHA,DELHI vs ACIT CIR 31(1), CIVIC CENTRE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
BASANT JAIN,DELHI vs DCIT, CENTRAL CIRCLE 29, DELHI
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
DCIT,CIRCLE-1(1), DELHI vs ANEJA CONSTRUCTIONS (INDIA) LTD, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
CONVERGYS INDIA SERVICES PRIVATE LIMITED,GURGOAN vs DCIT CIRCLE-4(2), NEW DELHI
PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
