ITAT Delhi Bench
81,630 judgments
ANITA SHOKEEN,DWARKA vs INCOME TAX OFFICER, JHANDEWALA
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs VIKAS SURYA BUILDWELL PRIVATE LIMITED , DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ANITA SHOKEEN,DWARKA vs INCOME TAX OFFICER, JHANDEWALA
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
INSIDE ME,DELHI vs CIT(EXEMPTION), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
INSIDE ME,DELHI vs CIT(EXEMPTION), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JCIT(OSD) RANGE -10, NEW DELHI , ITO vs GWALIOR BYPASS PROJECT LTD. , NOIDA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
INCOME TAX OFFICER, DELHI vs MAHAK INDUSTRIES PRIVATE LIMITED, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
TIRLOK CHAND SHARMA, F-133, IST FLOOR, ASHOK VIHAR, NEW DELHI,NEW DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 61(1), CIVIC CENTRE, DELHI, NEW DELHI
the appeal is finally heard or disposed of.
B4S SOLUTIONS PRIVATE LIMITED,NEW DELHI vs JURISDICTIONAL ASSESSING OFFICER, NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)
SHRI BHAGWAN RESHABDEV CHARITABLE TRUST,DELHI vs ITO, WARD EXEMPTION 2(1), DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SARVAT KHANAM,MUZAFFARNAGAR vs COMMISSIONER OF INCOME TAX, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ODIA SAMAJ,ARADHNA ENCLAVE vs INCOME-TAX OFFICER (CIRCLE EXEMP 2(1), DELHI),, NEW DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SURAJ MAL CHARITABLE SOCIETY,DELHI vs CIT (EXEMPTIONS), DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SURAJ MAL CHARITABLE SOCIETY,DELHI vs CIT (EXEMPTIONS), DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT, CIRCLE - 10(1), NEW DELHI vs INTERGLOBE AVIATION LIMITED, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
R.D. VOHRA HUF,NEW DELHI vs PCIT, FARIDABAD
SAINI CO-OPERATIVE THARIFT AND CREDIT SOCIETY LTD.,NEW DELHI vs ITO,WARD-48(1), DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT, NEW DELHI vs S K INTEGRATED CONSULTANTS, DELHI
SACHIN GOEL,GURGAON vs ITO, WARD 4(1), GURGAON
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT, CIRCLE 4(2), NEW DELHI vs SUMIT GUPTA, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
