ITAT Delhi Bench
81,630 judgments
SERVOKON SYSTEMS LTD,DELHI vs INCOME TAXOFFICER, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MANJU AGARWAL,KISHORE GARDEN , PANIPAT vs ITO, PANIPAT
INCOME TAX OFFICER, DELHI vs JASMINE KAUR KOCHAR, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
ANURAG PANDEY,DELHI vs ITO, WARD 29(1), CIVIC CENTRE
KRISHN MANI PANDEY,NOIDA vs INCOME TAX OFFICER, NOIDA
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
KARAM VIR YADAV,GURGAON vs ASSESSING OFFICER, NFAC
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
RAJESH AGGARWAL,NEW DELHI vs ACIT CIRCLE 49(1), NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RAJESH AGGARWAL,NEW DELHI vs ACIT CIRCLE 49(1), NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
HERMAN PROPERTIES (P) LTD.,NEW DELHI vs ACIT CIRCLE 11(1), NEW DELHI
INCOME TAX OFFICER WARD223, GHAZIABAD vs SANJAY MAGOO, GHAZIABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
INCOME TAX OFFICER, DELHI vs ARG INFRASTRUCTURES PRIVATE LIMITED, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)
INDIA GLOBAL CHAMBER OF BUSINESSES,NEW DELHI vs CIT(EXEMPTION), NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
INCOME TAX OFFICER, WARD-11(1), DELHI vs HKT CORPORATION PVT LTD, DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER\nAND\nSHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER\n\nITA No.1036/Del/2024\nAssessment Year: 2020-21\n\nIncome Tax Officer,\nWard-11(1),\nDelhi\nVs.\nM/s. HKT Corporation Pvt.\nLtd.,\n7, South Patel Nagar,\nNew Delhi\nPAN: AACCH0308M\n\n(Appellant)\n\n(Respondent)\n\nAssessee by\nSh. Tarandeep Singh, Adv.\n\nDepartment by\nSh. Rajesh Kumar Dhanesta, Sr. DR\n\nDate of hearing\n23.06.2025\n\nDate of pronouncement\n09.07.2025\n\nORDER\n\nPER SATBEER SINGH
JAWAHAL LAL GULATI,147/B, YAMUNA ENCLAVE, PANIPAT, HARYANA,HARYANA vs PR. CIT, , ROHTAK
SHRI SHAMIM YAHYA (Accountant Member), MS. MADHUMITA ROY (Judicial Member)
EPACK POLYMERS PRIVATE LIMITED,GAUTAM BUDH NAGAR vs ACIT CIRCLE-8(2), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
ARJUN RISHI,SAINIK FARMS vs ITO WARD 28(1), ITO OFFICE CIVIC CENTRE
SHRI VIKAS AWASTHY (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
CMV EDUCATION SOCIETY,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-6, DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHIR S. RIFAUR RAHMAN (Accountant Member)
TREMENDOUS MINING AND MINERALS PVT LIMITED,DELHI vs DCIT CENTRAL CIRCLE-3, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
BALBIR SINGH SAINI,GURGAON vs INCOME TAX OFFICER WARD-1(3), GURGAON
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ITO, WARD-18(), NEW DELHI vs NIVIA AGENCIES PVT. LTD., NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
