ITAT Delhi Bench
81,630 judgments
ART HOUSING FINANCE (INDIA) LIMITED,GURGAON vs DCIT CIRCLE-3(1), NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)
MOHD. ALAM,MORADABAD vs DCIT, CIRCLE- 1, MORADABAD
MOHD. ALAM,MORADABAD vs DCIT, CIRCLE- 1, MORADABAD
ITO WARD 4(4), NEW DELHI vs BHARATPURIA FINANCE & INVESTMENT LTD, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
ACIT SPL. RANGE-7, NEW DELHI vs PRUDENT-AGRI COMMODITIES INDIA PRIVATE LIMITED , NEW DELHI
SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, SHRI VIMAL KUMAR (Judicial Member)
GDG EDUCATIONAL TRUST,SOHNA vs ADDL. CIT, RANGE- 1, GURGAON
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
GDG EDUCATIONAL TRUST,SOHNA vs ADDL. CIT, RANGE- 1, GURGAON
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
GDG EDUCATIONAL TRUST,SOHNA vs ADDL. CIT, RANGE- 1, GURGAON
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
GDG EDUCATIONAL TRUST,SOHNA vs ADDL. CIT, RANGE- 1, GURGAON
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
HIMGIRI REALTORS PVT. LTD.,NEW DELHI vs ITO, WARD- 11(3), NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ACIT,CENTRAL CIRCLE-2,, NEW DELHI vs TEAM BUILDCON P.LTD, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ACIT,CENTRAL CIRCLE-2,, NEW DELHI vs TEAM BUILDCON P.LTD, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ACIT, CENTRAL CIRCLE-2, NEW DELHI vs APPU GHAR HOLDIENGS P.LTD, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ACIT, CENTRAL CIRCLE-2, NEW DELHI vs APPU GHAR HOLDIENGS P.LTD, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ACIT, CENTRAL CIRCLE-2, NEW DELHI vs APPU GHAR HOLDIENGS P.LTD, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ACIT, CENTRAL CIRCLE-2, NEW DELHI vs APPU GHARSECURITIES AND SOLUTIONS P.LTD, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ACIT, CENTRAL CIRCLE-2, NEW DELHI vs APPU GHARSECURITIES AND SOLUTIONS P.LTD, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ACIT, CENTRAL CIRCLE-2, NEW DELHI vs APPU GHAR ENTERTAINMENT P.LTD, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ACIT, CENTRAL CIRCLEW-2, NEW DELHI vs KAMAKSHI MARKETING P.LTD, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
M/S. A & A ACCESSORIES,NEW DELHI vs ACIT, NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)
