ITAT Delhi Bench
81,630 judgments
ACIT, NEW DELHI vs M/S. NEW INDIA CITY DEVELOPERS PVT. LTD., NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ITO, NEW DELHI vs M/S. MARATHON FINLEASE LTD.,, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M/S GENPACT INFRASTRUCTURE (HYDERABAD) PVT. LTD.,,NEW DELHI vs DCIT, NEW DELHI
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-1, NEW DELHI vs FUJITSU LIMITED
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
VIJENDER KUMAR,GURGAON vs INCOME-TAX OFFICER, WARD-4(5), GURGAON, GURGAON
SPECIAL EXECUTIVE PROTECTION (INDIA) PVT LTD,DELHI vs INCOME TAX OFFICER WARD 24(1), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
KANWAL JIT SINGH,DELHI vs INCOME TAX OFFICER , DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
S vs GUARDING SERVICES PVT LTD,HARYANAVS.ITO WARD 22(3), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
ANOOP KUMAR,HARYANA vs INCOME TAX OFFICER , GURGAON
SHRI SATBEER SINGH GODARA (Judicial Member)
REKHA VARMA,MUZAFFARNGAAR vs INCOME TAX OFFICER, WARD-3(2)(2), MUZAFFARNAGAR
ANIL KUMAR GUPTA,GANDHI NAGAR vs WARD 58(1), DELHI, INCOME TAX DEPARTMENT
SHRI SATBEER SINGH GODARA (Judicial Member)
ANIL KUMAR,DILSHAD GARDEN vs ITO, WARD 56(1), DELHI, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
BHUPENDER SINGH,GAUTAM BUDH NAGAR vs THE ITO WARD, 5(1)(2), GAUTAM BUDH NAGAR, GAUTAM BUDH NAGAR
SHRI SATBEER SINGH GODARA (Judicial Member)
RAJEEV SINGH,GREATER NOIDA vs INCOME TAX OFFICER, NOIDA
GEETA BAL SHIKHA SAMITI,FARIDABAD vs INCOME TAX OFFICER, EXEMPTION WARD FARIDABAD, FARIDABAD
SHRI SATBEER SINGH GODARA (Judicial Member)
THREE C UNIVERSAL DEVELOPERS PRIVATE LIMITED,DELHI vs DCIT, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
DCIT, INCOME TAX DEPARTMENT vs SEVEN SEAS HOSPITALITY PRIVATE LIMITED, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
DCIT, INCOME TAX DEPARTMENT vs SEVEN SEAS HOSPITALITY PVT LTD, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
OIL INDUSTRY DEVELOPMENT BOARD,DELHI vs DCIT, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SAROJ SAINI,GURGAON vs INCOME-TAX OFFICER, WARD-4(1), GURGOAN, GURGOAN
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
