ITAT Delhi Bench
81,630 judgments
SAROJ SAINI,GURGAON vs INCOME-TAX OFFICER, WARD-4(1),GURGOAN, GURGAON
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
SEVEN SEAS HOSPITALITY PVT LTD,DELHI vs DCIT, CENTRAL CIRCLE- 30, JHANDEWALAN
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
SEVEN SEAS HOSPITALITY PVT. LTD,DELHI vs DCIT CENTRAL CIRCLE-30, JHANDEWALAN
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ITO WARD-23(3), NEW DELHI vs SINGLA JEWELLERS PVT. LTD., NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER and SHRIS.RIFAUR RAHMAN (Accountant Member)
ACIT, CIRCLE-10(1), NEW DELHI vs HONDA SIEL POWER PRODUCTS LTD., NEW DELHI
SHRI RAMIT KOCHAR (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
SILVERPLASS HOLDINGS LTD.,MUMBAI vs ACIT, CIRCLE- 3(1)(2), INTERNATIONAL TAXATION, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
COURSERA, INC. vs INCOME-TAX OFFICER CIRCLE INT TAX 1(2)(1), DELHI & ORS.
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
RAJESH GUPTA & ORS. vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 15 & ORS.
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
BRAY CONTROLS SOUTH EAST ASIA PTE LTD vs COMMISSIONER OF INCOME (TAX INTERNATIONAL TAXATION) - 1 & ANR.
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
ACUITY KP SOLUTIONS (INDIA) PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE 1(1), DELHI & ORS.
BABA GLOBAL LTD vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 29 & ORS.
SALESFORCE.COM SINGAPORE PTE. LTD. vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(2), INTERNATIONAL TAXATION, NEW DELHI & ANR.
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs AMADOROCO LIMITED
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs SMITH DETECTION ASIA PACIFIC PTE LTD.
PR. COMMISSIONER OF INCOME TAX, DELHI - 1 vs BHARTIYA INTERNATIONAL LTD.
DISCOVERY NETWORKS ASIA PACIFIC-PTE LTD vs ASSISTANT COMMISSIONER OF INCOME TAX INTL. TAX CIRCLE 1(2)(2), NEW DELHI
PR. COMMISSIONER OF INCOME TAX-1 vs M/S CENTRAL PLASTICS PVT. LTD.
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
PR. COMMISSIONER OF INCOME TAX, DELHI - 1 vs M/S CLEAN WIND POWER (MANVI) PVT. LTD.
PR. COMMISSIONER OF INCOME TAX-1 vs M/S CENTRAL PLASTICS PVT. LTD.
SARITA TYAGI,UTTAR PRADESH vs DCIT, CENTRAL CIRCLE, MEERUT
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
