ITAT Delhi Bench

SARITA TYAGI,UTTAR PRADESH vs DCIT, CENTRAL CIRCLE, MEERUT

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

SHEETAL JAGGA,. vs ITO-WARD -47(2), NEW DELHI, .

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 13(1), NEW DELHI, I.P. ESTATE, NEW DELHI vs LOGIC EASTERN (INDIA) PRIVATE LIMITED, NOIDA, UTTAR PRADESH

SHRI ANUBHAV SHARMA (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 22(2) , NEW DELHI, NEW DELHI vs SPR JEWELS PVT LTD, DELHI

SANDEEP KUMAR AGARWAL,NEW DELHI vs DCIT, CENTRAL CIRCLE-7, NEW DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

DCIT, CENTRAL CIRCLE-3, NEW DELHI vs SUMMIT PROMOTERS PVT. LTD., NEW DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFARU RAHMAN (Accountant Member)

M/S H.A. SHARE AND BROKERS PVT. LTD. vs ITO, WARD 11 (1) & ORS.

HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

M/S IDEMIA SYSCOM INDIA PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 25

HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

VEDANTA LIMITED (SUCCESSOR TO CAIRN INDIA LIMITED) vs PRINCIPAL COMMISSIONER OF INCOME TAX-9, NEW DELHI

HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

PR. COMMISSIONER OF INCOME TAX-1 vs M/S CONSULTING ENGINEERING SERVICES (INDIA) PVT. LTD.

HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

PR. COMMISSIONER OF INCOME TAX-1 vs M/S CONSULTING ENGINEERING SERVICES (INDIA) PVT. LTD.

PR. COMMISSIONER OF INCOME TAX, DELHI-7 vs SUN INFRAESTATE PVT. LTD.

HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

ASIAN HONDA MOTOR CO. LTD.,THAILAND vs DEPUTY COMMISSIONER OF INCOME TAX, DDIT/ADIT (INTERNATIONAL TAXATION), NOIDA, NOIDA

MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

SHAHI EXPORTS PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 8, DELHI, NEW DELHI

PROPLARITY INFRATECH PRIVATE LIMITED,GHAZIABAD vs ITO, WARD 5(2)(4), G BUDH NAGAR, G BUDH NAGAR

SHRI MAHAVIR SINGH, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SATISH KUMAR,VASANT VIHAR, SOUTH DELHI vs INCOME TAX OFFICER, CIVIC CENTRE

SHRI MAHAVIR SINGH, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SHEEBA AGHI,NEW DELHI vs DCIT-1(1)(1),, NEW DELHI

SHRI MAHAVIR SINGH, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SALESFORCE.COM SINGAPORE PTE. LTD.,SINGAPORE vs THE ASSISTANT COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION, CIRCLE-3(1)(2), NEW DELHI, NEW DELHI

AXA FRANCE VIE,DELHI vs ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAX 1(1)(1), NEW DELHI, CIVIL CENTRE, MINTO ROAD

SHRI MAHAVIR SINGH, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SUDHIR GANDHI,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 61(1), DAELHI, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)