ITAT Delhi Bench
81,630 judgments
SK IMPEX,DELHI vs ITO,WARD-22(3), DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AMADEUS IT GROUP SA,DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIVIC CENTER
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RASHA WELFARE FOUNDATION,DELHI vs CIT (EXEMPTION), DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
RASHA WELFARE FOUNDATION,DELHI vs CIT (EXEMPTION), NEW DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SJS MOTORS,MEERUT vs CIRCLE 1(1) , MEERUT
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
SARVDESHIK ARYA VEERANGANA DAL,DELHI vs CIT EXEMPTION, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SARVDESHIK ARYA VEERANGANA DAL,DELHI vs CIT EXEMPTION, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SATYA PARKASH SHOKEEN,DELHI vs INCOME TAX OFFICER, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SATYA PARKASH SHOKEEN,DELHI vs INCOME TAX OFFICER, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SATYA PARKASH SHOKEEN,DELHI vs INCOME TAX OFFICER, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SATYA PARKASH SHOKEEN,DELHI vs INCOME TAX OFFICER, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SATYA PARKASH SHOKEEN,DELHI vs INCOME TAX OFFICER, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SATYA PARKASH SHOKEEN,DELHI vs INCOME TAX OFFICER, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SATYA PARKASH SHOKEEN,DELHI vs INCOME TAX OFFICER, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SUDHIR GANDHI,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 61(1), DELHI, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
K.R.PULP AND PAPERS LTD.,DELHI vs ACIT, CENTRAL CIRCLE-19, DELHI
INCOME TAX OFFICER, DELHI vs ATUL AGGARWAL, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DCIT, DELHI vs PUNJAB NATIONAL BANK, DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
TRISTAR HOSPITALITIES,SHIVAJI MARG vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
TRISTAR HOSPITALITIES,SHIVAJI MARG vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
