ITAT Delhi Bench
81,630 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 16, DELHI, DELHI vs TRISTAR HOSPITALITIES, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 16, DELHI, INCOME TAX DEPARTMENT, DELHI vs TRISTAR HOSPITALITIES, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ITO WARD-49(1), NEW DELHI vs SAROJ MEHNDI, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
K R PULP AND PAPERS LTD. ,DELHI vs DCIT CENTRAL CIRCLE-19 , DELHI
VIRENDER VERMA,DELHI vs DCIT, CENTRAL CIRCLE-7, NEW DELHI
SHRI MANISH AGARWAL (Accountant Member)
ROLLS-ROYCE INDIA PRIVATE LIMITED ,DELHI vs DCIT TP 3(2)(1), DELHI
SHRI RAMIT KOCHAR (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)
SANJAY TANEJA,NEW DELHI vs ACIT, CENTRAL CIRCLE-18, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
GREEN INFRA WIND FARM ASSET LTD.,GURUGRAM vs ACIT, CIRCLE 10(2), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AASHIYANA INFRASTRUCTURE DEVELOPMENT PVT LTD,NEW DELHI vs DCIT CIRCLE-1(1), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
ANIL MAHAJAN,DELHI vs ACIT, CIRCLE- 63(1), NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ANIL MAHAJAN,DELHI vs ACIT, CIRCLE- 63(1), NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ADDL. CIT, SPECIAL RANGE- 6, NEW DELHI vs NEC TECHNOLOGIES INDIA PVT. LTD., NEW DELHI
GAURAV SOMANI vs PRINCIPAL COMMISSIONER OF INCOME TAX -24 & ORS.
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
PR. COMMISSIONER OF INCOME TAX, DELHI-7 vs SUN INFRAESTATE PVT. LTD.
ABDUL WAHID,DELHI vs COMMISSIONER OF INCOME TAX APPEALS, DELHI
VINOD KUMAR,KARNAL vs ITO WARD-4, KARNAL
Sh. Satbeer Singh Godara (Judicial Member)
NITIN WADHERA,DELHI vs ITO WARD-32(5), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
S.K. BHATIA & SONS HUF,DELHI vs ITO,WARD- 34(1), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
MANOJ SABOO,DELHI vs ITO WARD 58(1), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
SHOBHA CHAND,KARNAL vs ITO-WARD-1-KARNAL, KARNAL
Sh. Satbeer Singh Godara (Judicial Member)
