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ITAT Delhi Bench

81,630 judgments

NN FOODS,DELHI vs INCOME TAX OFFICER WARD 34(6), DELHI

ITA 1780/DEL/2025[2017-18]Status: Disposed3/7/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

SATISH CHAND SINGHAL,NOIDA vs ITO, WARD 5(2)(3), NOIDA, NOIDA

ITA 1771/DEL/2025[2013-14]Status: Disposed3/7/2025AY 2013-14

Sh. Satbeer Singh Godara (Judicial Member)

KRISHAN VERMA,SONEPAT vs ITO, SONEPAT

ITA 1770/DEL/2025[2012-13]Status: Disposed3/7/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

NARESH KUMAR,GHAZIABAD vs COMMSSIONER OF INCOME TAX APPEAL, DELHI

ITA 1531/DEL/2025[2013-2014]Status: Disposed3/7/2025AY 2013-2014

Sh. Satbeer Singh Godara (Judicial Member)

ANJALI MALIK,DELHI vs INCOME TAX OFFICER, WARD 3, ROHTAK

ITA 1504/DEL/2025[2019-20]Status: Disposed3/7/2025AY 2019-20

SHRI SHAMIM YAHYA (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

JUG VIR SINGH,BULANDSHAHR vs ITO, WARD -3(1), BULANDSHAHR

ITA 1406/DEL/2025[2011-12]Status: Disposed3/7/2025AY 2011-12

SHRI SHAMIM YAHYA (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

MRS. SUNITA VIJAY,DELHI vs ITO WARD-44(1), DELHI

ITA 1403/DEL/2025[2017-18]Status: Disposed3/7/2025AY 2017-18

SHRI SHAMIM YAHYA (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

SIGNATUREGLOBAL INDIA LTD,DELHI vs DCIT, CENTRAL CIRCLE-4, DELHI

ITA 1302/DEL/2025[2016-17]Status: Disposed3/7/2025AY 2016-17

SHRI SHAMIM YAHYA (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)

SIGNATUREGLOBAL INDIA LTD,DELHI vs DCIT, CENTRAL CIRCLE-4, DELHI

ITA 1301/DEL/2025[2015-16]Status: Disposed3/7/2025AY 2015-16

SHRI SHAMIM YAHYA (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)

CO-OPERATIVE CANE DEVELOPMENT UNION LTD.,MODI NAGAR vs ITO,WARD-1(2), GHAZIABAD

ITA 4089/DEL/2024[2014-15]Status: Disposed3/7/2025AY 2014-15

CO-OPERATIVE CANE DEVELOPMENT UNION LTD.,MODI NAGAR vs ITO,WARD-1(2), GHAZIABAD

ITA 4088/DEL/2024[2012-13]Status: Disposed3/7/2025AY 2012-13

CO-OPERATIVE CANE DEVELOPMENT UNION LTD.,MODI NAGAR vs ITO,WARD-1(2), GHAZIABAD

ITA 4087/DEL/2024[2012-13]Status: Disposed3/7/2025AY 2012-13

CO-OPERATIVE CANE DEVELOPMENT UNION LTD.,MODI NAGAR vs ITO,WARD-1(2), GHAZIABAD

ITA 4086/DEL/2024[2011-12]Status: Disposed3/7/2025AY 2011-12

CO-OPERATIVE CANE DEVELOPMENT UNION LTD.,MODI NAGAR vs ITO,WARD-1(2), GHAZIABAD

ITA 4085/DEL/2024[2011-12]Status: Disposed3/7/2025AY 2011-12

CO-OPERATIVE CANE DEVELOPMENT UNION LTD.,MODI NAGAR vs ITO,WARD-1(2), GHAZIABAD

ITA 4084/DEL/2024[2010-11]Status: Disposed3/7/2025AY 2010-11

CO-OPERATIVE CANE DEVELOPMENT UNION LTD.,MODI NAGAR vs ITO,WARD-1(2), GHAZIABAD

ITA 4083/DEL/2024[2010-11]Status: Disposed3/7/2025AY 2010-11

CO-OPERATIVE CANE DEVELOPMENT UNION LTD.,HAPUR vs ITO,WARD-3(4), HAPUR

ITA 4068/DEL/2024[2015-16]Status: Disposed3/7/2025AY 2015-16

ARISTOCRAT TECHNOLOGIES INDIA PRIVATE LIMITED,NOIDA vs DCIT, CIRCLE-5(1)(1), NOIDA

ITA 3091/DEL/2024[2020-21]Status: Disposed3/7/2025AY 2020-21

EFFORT FOUDATION (N.G.O),DELHI vs ITO , DELHI

ITA 1204/DEL/2024[2018-19]Status: Disposed3/7/2025AY 2018-19

Sh. Satbeer Singh Godara (Judicial Member)

DEVESH SINGH,NEW DELHI vs JCIT CENTRAL RANGE 8, NEW DELHI

ITA 3835/DEL/2023[2021-22]Status: Disposed3/7/2025AY 2021-22

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)