ITAT Delhi Bench
81,630 judgments
DCIT- CC-02, NEW DELHI vs GRIHAPRAVESH BUILDTECK PVT. LTD., NOIDA
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
EASTERN AND WESTERN DRESSES TRADING PRIVATE LIMITED,NEW DELHI vs ITO WARD-8(1), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
ELCA COSMETICS PVT. LTD.,NEW DELHI vs DCIT, CIRCLE- 8(1), NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ACIT, NEW DELHI vs M/S. GRAND VENEZIA COMMERCIAL TOWERS PVT. LTD., NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
GRAND VENEZIA COMMERCIAL TOWERS PVT. LTD.,NEW DELHI vs ACIT(CENTRAL CIRCLE)- 2, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
M/S RAJU UPADHYAY,DELHI vs ITO, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
M/S INDEPENDENT MEDIA SERVICES LTD vs ASSESSING OFFICER, CIRCLE 10(1) & ANR.
FARES DADDY PRIVATE LIMITED,HARYANA vs DC/ACIT TP 1(3)(1) DELHI, CIVIC CENTER
PR. COMMISSIONER OF INCOME TAX, DELHI-7 vs M/S THOMSON PRESS (INDIA) LTD.
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
PR. COMMISSIONER OF INCOME TAX, DELHI-7 vs M/S THOMSON PRESS (INDIA) LTD.
ASSISTANT COMMISSIONER OF INCOME TAX, CC-30, NEW DELHI vs ANKIT JAIN, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CC-30, NEW DELHI, JHANDEWALAN, NEW DELHI vs ANKIT JAIN, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CC-30, NEW DELHI, NEW DELHI vs ANKIT JAIN, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
DEVENDRA KUMAR,GHAZIABAD vs ITO WARD-2(1)(2), GHAZIABAD
SANGEETA SINGH,DELHI vs ITO WARD-5(3)(3), GAUTAM BUDH NAGAR, NOIDA, NOIDA
SHRI SHAMIM YAHYA (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
NAVEEN GARG,DELHI vs ITO,WARD-34(1), DELHI
SHRI SHAMIM YAHYA (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
CHANDRA SWARUP TYAGI,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
AUDHYANIK UTPADAK AVASMVIPRAN SHAKARI SAMITI LIMITED,BUDAUN vs ITO, BUDAUN
SHRI SATBEER SINGH GODARA (Judicial Member)
