ITAT Delhi Bench

SHREE GANESH COMMODITY BORKERS,DELHI vs ITO,WARD-1, HISSAR

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ARUN MALIK,SOUTH WEST DELHI vs INCOME TAX OFFICER, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

ARHAAN LIFE STYLE PRIVATE LIMITED,KHANPUR, NEW DELHI vs ITO WARD 3(2), NEW DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

RAM NARAYAN BAJAJ,NEW DELHI vs DCIT CENTRAL CIRCLE 32, NEW DELHI

BOSTON SCIENTIFIC INDIA PVT. LTD.,,NEW DELHI vs DCIT CIRCLE 4(2),, NEW DELHI

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

DEXTSOFT SOLUTION P. LT.,NEW DELHI vs ITO WARD-7(1), NEW DELHI

SH. KARAMVIR,GURGAON vs ITO, GURGAON

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

MOHAN MART PRIVATE LIMITED vs INCOME TAX OFFICER WARD 17 1 DELHI & ANR.

HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

UPAJ LEASING AND FINANCE COMPANY PVT. LTD. vs ACIT CIRCLE 25 OLD WARD NO. 27(1) & ORS.

HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

INCOME TAX OFFICER WARD 10(1) DELHI, DELHI vs ARUNA GUPTA, DELHI

Sh. Satbeer Singh Godara (Judicial Member)

KARAMVIR,BALLABGARH vs INCOME TAX OFFICER WARD 1(4) - NFAC, INCOME TAX OFFICE

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

ASEEM TAKYAR,GURGAON vs INCOME TAX OFFICER , GURGAON

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

AQIBUR REHMAN,SAMBHAL vs ITO-1(5) SAMBHAL, SAMBHAL

Sh. Satbeer Singh Godara (Judicial Member)

PRAVEEN JAIN HUF,FARIDABAD vs ITO WARD-2(1), FARIDABAD

Sh. Satbeer Singh Godara (Judicial Member)

KAPIL KHANNA,DELHI vs ITO WARD-6(1) DELHI, DELHI

Sh. Satbeer Singh Godara (Judicial Member)

AMIT JAIN,DELHI vs WARD 59(5), DELHI, DELHI

Sh. Satbeer Singh Godara (Judicial Member)

NARENDER KHETWANI,NEW DELHI vs WARD 29(6), NEW DELHI

Sh. Satbeer Singh Godara (Judicial Member)

VIVEK CHOPRA,DELHI vs ITO WARD 49(3), DELHI

CIT (A) NFAC and therefore, the assessee has gone unheard in this matter and as per principles of natural justice, the assessee deserves a decent hearing to present his case. Grounds for Cash Deposited in Bank to the tune of Rs.49,95,000/- 3. THAT the Ld. AO has grossly erred in invoking Section 68 of the Income Tax Act. The deposits made by the assessee cannot by any stretch imagination be taken as Unexplained Cash Deposit. The deposits were out of sales proceeds/ amount received from sund

MANOJ KUMAR BANGARU,GAUTAM BUDDHA NAGAR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 5(1)(1), GAUTAM BUDDHA NAGAR, NOIDA, SECTOR-24, GAUTAM BUDDHA NAGAR

Sh. Satbeer Singh Godara (Judicial Member)

ANSHUL GUPTA & SONS HUF,DELHI vs INCOME-TAX OFFICER, WARD-46(4), DELHI, DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)