ITAT Delhi Bench
81,630 judgments
GCC INFRA,NEW DELHI vs DCIT, CIRCLE-61(1), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
NITIN VERMA L/H OF LATE SH. ASHOK KUMAR VERMA,ROHTAK vs ITO,WARD-1, ROHTAK
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ACIT, CIRCLE-28(1) -NEW DELHI, NEW DELHI vs DEEPAK KUMAR RAJGARHIA, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DCIT, ACIT10OSD, NEW DELHI, C R BUILDING vs GANPATI BUILATECH PVT. LTD., CIVIL LINES
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
M/S. CO-OPERATIVE CANE DEVELOPMENT UNION LTD. ROHANA KALAN,MUZAFFARNAGAR vs DCIT, MUZAFFARNAGAR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
GROHE INDIA PRIVATE LIMITED,GURGAON vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, ASSESSMENT UNIT, INCOME TAX DEPARTMENT
RAM RATAN HOODA,NEW DELHI vs ITO WARD 45 (1), DELHI, NEW DELHI
SHRI MANISH AGARWAL (Accountant Member)
BT INDIA PRIVATE LIMITED,NEW DELHI vs WARD INTERNATIONAL TAX 1(1)(2), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S.RIFAUR RAHMAN (Accountant Member)
GAUTAM AUTOMOBILES PRIVATE LIMITED,NEW DELHI vs ACIT, C R BUILDING
NOSLAR INTERNATIONAL LIMITED,DELHI vs COMMISSIONER OF INCOME TAX, C.R BUILDING, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
PAISALO DIGITAL LIMITED,NEW DELHI vs DCIT CENTRAL CIRCLE 6 , NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
PAISALO DIGITAL LIMITED,NEW DELHI vs DCIT CENTRAL CIRCLE 6, NEW DELHLI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
PAISALO DIGITAL LIMITED,NEW DELHI vs DY COMMISSIONER OF INCOME TAX CENTRAL CIRCEL 6 , NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
BRIJ VEER SINGH,SHAMLI vs INCOME TAX OFFICER 3(1)(4), SHAMLI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
SURENDER KUMAR,GURGAON vs ITO,WARD 4 (1),GURGAON, GURGAON
TEMPINDIA STAFFING SERVICES PRIVATE LIMITED,GURUGRAM vs ADDL/JCIT(A)-3, BENGALURU
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
JYOTI WEIGHING SYSTEMS PRIVATE LIMITED,INDORE vs INCOME TAX OFFICER, CIRCLE 13(1), DELHI , DELHI
THE INDIAN FOUNDATION,DELHI vs CIT (EXEMPTION), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
SMT. RENU TYAGI,GURUGRAM vs ITO WARD 3(5), GURUGRAM
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DEVRAJ SINGH MALIK,GHAZIABAD vs ITO WARD-1(2), GHAZIABAD
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
