ITAT Delhi Bench

JAMA MASJID DELHI TRUST,CENTRAL DELHI vs CIT EXEMPTION, NEW DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

JAMA MASJID DELHI TRUST,CENTRAL DELHI vs CIT EXEMPTION, NEW DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

NATIONAL SOLAR ENERGY FEDERATION OF INDIA ,DELHI vs CIT (EXEMPTION), DELHI

SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)

NSDC SKILL IMPACT TRUST,NEW DELHI vs CIT(EXEMPTION), NEW DELHI

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

NSDC SKILL IMPACT TRUST,NEW DELHI vs CIT(EXEMPTION), DELHI

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SIDHI-SOCIAL INTEGRATION FOR DEVELOPMENT OF HIMALAYA FOUNDATION,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SIDHI-SOCIAL INTEGRATION FOR DEVELOPMENT OF HIMALAYA FOUNDATION,DELHI vs COMMISSIONER OF INCOME TAX(EXEMPTION), DELHI, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

BALBIR SINGH,GURGAON vs ITO WARD 1(3), GURGAON

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

NAUSHAD ILAHI,HAPUR vs ACIT,CIRCLE-2(3)(1), BULANDSHAHAR

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ROOPESH KUMAR AGRAWAL,DELHI vs DCIT, CC-26, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

MAHABIR S/O SH RAM NIWAS,ROHTAK vs INCOME TAX OFFICER WARD-1, NARNAUL

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

WOMEN FREEMASONS OF INDIA,DELHI vs CIT(E), DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

WOMEN FREEMASONS OF INDIA,DELHI vs CIT(E), DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

THE SAY FOUNDATION,DELHI vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), DELHI, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

RAJPAL BANSAL,PANIPAT vs INCOME TAX OFFICER, WARD- 5, PANIPAT, PANIPAT

SHRI SATBEER SINGH GODARA (Judicial Member)

SHRUTIKA KHANNA,UTTAR PRADESH vs ITO WARD-72(1), DELHI, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

RAMESHWAR DASS,PANIPAT vs INCOME TAX OFFICER, PANIPAT

ABHIMANYU B SINGH,GURGAON vs INCOME TAX OFFICER WARD 1(1), GURUGRAM

PUNIT BHOLA,GURGAON vs INCOME TAX OFFICER, WARD 3(1), GURGAON, GURGAON

PUNIT BHOLA,GURGAON vs INCOME TAX OFFICER, WARD 3(1), GURGAON, GURGAON