ITAT Delhi Bench

PRADEEP GOEL,NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -28, DELHI, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

PRADEEP GOEL,NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, DELHI, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

PRADEEP GOEL,NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -28, DELHI, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

DEEPANSHU PROJECTS PRIVATE LIMITED,DELHI vs ITO, WARD-7(1), C. R. BUILDING

AAR GEE EDUCATIONAL AND TECHNICAL SOCIETY,DELHI vs CIT(EXEMPTION), DELHI, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

BABITA BANSAL,DELHI vs ITO, WARD-59(3), DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

C.P. ARORA ENGINEERS-CONTRACTORS PVT. LTD,NEW DELHI vs DCIT, CENTRAL CIRCLE-30, DELHI

SHRI SHAMIM YAHYA (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

C.P. ARORA ENGINEERS-CONTRACTORS PVT. LTD.,DELHI vs DCIT CENTRAL CIRCLE- 30, DELHI

SHRI SHAMIM YAHYA (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

DEVENDER SHARMA,DELHI vs DCIT, CENTRAL CIRCLE-25, DELHI

SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, NOIDA vs SAMPARK MANAGEMENT CONSULTANCY LLP, NOIDA

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

GENERAL MOTORS INDIA PRIVATE LIMITED,GURGAON vs ASSESSMENT UNIT, CIRCLE1(1), GURGAON

SHRI MAHAVIR SINGH, VICE PRESIDENT, SHRI NAVEEN CHANDRA (Accountant Member)

RAHIL BINDRA,DELHI vs WARD 54(4), DELHI

SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)

SUCHETA MEMORIAL TRUST,GURGAON vs CIT EXEMPTIONS FARIDABAD , HARYANA, FARIDABAD , HARAYANA

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SANKATMOCHAN JAN KALYAN SEVA SAMITI,PALWAL vs INCOME TAX OFFICER, FARIDBAD

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SHREE RAMA RAJYA PARISHAD,PALWAL FARIDABAD vs INCOME TAX OFFFICER, FARIDABAD

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SHREE RAMA RAJYA PARISHAD,PALWAL HARYANA vs INCOME TAX OFFICER, FARIDABAD

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

INCOME TAX OFFICER WARD-1(1)(1), MERUT, MEERUT vs ASHISH GUPTA, MEERUT

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

KISSAN PETRO OILS PVT LTD,NEW DELHI vs DCIT, CIRCLE -13(1), NEW DELHI

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

NIRMAN BUSINESS VENTURES PVT. LTD.,DELHI vs ITO,WARD-18(3), NEW DELHI

SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)

HITECH ENGINEERS & CONSULTANTS PVT LTD,NEW DELHI vs ACIT, CIRCLE-11(2), NEW DELHI

SHRI SHAMIM YAHYA (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)