ITAT Delhi Bench

ACIT, NEW DELHI vs FILATEX INDIA LIMITED, DELHI

ACIT, NEW DELHI vs ANIMATE INFRASTRUCTURE PRIVATE LIMITED, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

INDUS VALLEY PARTNERS (INDIA) PRIVATE LIMITED,NOIDA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 12(1), DELHI, DELHI

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

ACIT, DELHI vs GRAND ESTATE LLP, DELHI

ACIT, DLEHI vs GRAND ESTATES LLP, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ACIT, DELHI vs GRAND ESTATES LLP, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

KARAMVIR SINGH,DELHI vs INCOME TAX OFFICER, DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

ACIT, NEW DELHI vs FILATAX INIDA LIMITED, DELHI

KARAMVIR SINGH,DELHI vs INCOME TAX OFFICER, NATIONAL E-ASSESSMENT CENTRE

SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, FARIDABAD, FARIDABAD vs THE BALLABGARH COOPERATIVE MILK PRODUCERS UNION LIMITED, BALLABGARH

SHRI VIKAS AWASTHY (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, FARIDABAD, FARIDABAD vs BALLABGARH COOPERATIVE MILK PRODUCERS UNION LIMITED, BALLABGARH

SHRI VIKAS AWASTHY (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

DCM SHRIRAM LIMITED,DELHI vs ASSESSMENT UNIT, DELHI

MARVELOUS CEMENT PRIVATE LIMITED ,NEW DELHI vs NATIONAL E-ASSESSMENT CENTRE, NEW DELHI

MARVELOUS CEMENT PRIVATE LIMITED ,NEW DELHI vs INCOME TAX OFFICER WARD 16(4), NEW DELHI

MS.MADHUMITA ROY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

FILATEX INDIA LIMITED,NEW DELHI vs ACIT CENTRAL CIRCLE - 4, NEW DELHI

JONES LANG LASALLE PROPERTY CONSULTANTS (INDIA) PRIVATE LIMITED,DELHI, INDIA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 13(1), DELHI, INDIA

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

EMMSONS INTERNATIONAL LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX , DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

BKR CAPITAL PRIVATE LIMITED,NEW DELHI vs PCIT - 1, NEW DELHI

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

LOVE AND CARE FOUNDATION,NEW DELHI vs CIT EXEMPTION , NEW DELHI

BEFORESHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-15, NEW DELHI vs BAJAJ RUBBER COMPANY PRIVATE LIMITED, NEW DELHI

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)