ITAT Delhi Bench
81,630 judgments
IMPERIAL HOUSING VENTURES PRIVATE LIMITED,DELHI vs PR, CIT CENTRAL DELHI-2, DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, DELHI vs FILATEX INDIA LIMITED, DELHI
DCIT, NEW DELHI vs MADHAV BHAGERIA, NEW DELHI
INCOME TAX OFFICER WARD-28(5), CIVIC CENTRE J.L. NEHRU MARG, NEW DELHI vs MUKESH KUMAR AGGARWAL, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ASHISH GARG,NOIDA vs ACIT CENTRAL CIRCLE -2, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
ASHISH GARG,NOIDA vs ACIT CENTRAL CIRCLE -2, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
DCM SHRIRAM LIMITED,NEW DELHI vs DCIT CIRCLE 7(1), NEW DELHI
DCIT CENTRAL CIRCLE 4, NEW DELHI vs GRAND ESTATE LLP, NEW DELHI
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs DEEPAK NARANG, NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DEEPAK NARANG ,DELHI vs DCIT, CENTRAL CIRCLE - 29, DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DEEPAK NARANG,DELHI vs DCIT, CENTRAL CIRCLE -29, DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DEEPAK NARANG ,DELHI vs DCIT, CENTRAL CIRCLE - 29, NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DCIT, CIRCLE-4(2), NEW DELHI vs BITS N BYTES SOFT P.LTD, NEW DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
AMIT UPADHYAY,FARIDABAD vs INCOME TAX OFFICER, WARD-1(5), FARIDABAD, FARIDABAD
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
LSV MICRO DEVICE PRIVATE LIMITED,NEW DELHI vs ACIT CENTRAL CIRCLE-18, NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
INCOME TAX OFFICER, WARD 43(6), NEW DELHI vs MUNISH BAJAJ AND SONS HUF, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DHANUKA AGRITECH LTD,NEW DELHI vs ACIT, CENTRAL CIRCLE-2, NEW DELHI
SHRI SHAMIM YAHYA (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)
DCIT, NEW DELHI vs DCM SHRIRAM LTD, NEW DELHI
ESSAR COMMUNICATIONS LIMITED,MAURITIUS vs ACIT, CIRCLE-1 (2)(2), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
