ITAT Delhi Bench
81,626 judgments
TINNA RUBBER AND INFRASTRUCTURE LTD,DELHI vs DCIT,CIRCLE-25(1), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
TINNA RUBBER AND INFRASTRUCTURE LTD,DELHI vs DCIT,CIRCLE-25(1), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
SHORYA TRADING COMPANY PVT LTD,KARNAL vs ACIT,CENTRAL CIRCLE, KARNAL
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
SHORYA TRADING COMPANY PVT LTD,KARNAL vs ACIT,CENTRAL CIRCLE, KARNAL
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
SHORYA TRADING COMPANY PVT LTD,KARNAL vs ACIT,CENTRAL CIRCLE, KARNAL
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ANIL JAIN,NEW DELHI vs ACIT, CC-2, GURGAON
Sh. Satbeer Singh Godara, Judicial Member & Sh. Avdhesh Kumar Mishra (Accountant Member)
ANIL JAIN,DELHI vs DCIT, CENTRAL CIRCLE-2, GURGAON
Sh. Satbeer Singh Godara, Judicial Member & Sh. Avdhesh Kumar Mishra (Accountant Member)
ANIL JAIN,DELHI vs ACIT,CENTRAL CIRCLE-2, GURGAON
Sh. Satbeer Singh Godara, Judicial Member & Sh. Avdhesh Kumar Mishra (Accountant Member)
SABOONI DEVI PITAMBAR LAL CHARITABLE TRUST,SOUTH DELHI vs CIT (EXEMPTION), DELHI, CIVIC CENTRE
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SABOONI DEVI PITAMBER LAL CHARITABLE TRUST,SOUTH DELHI vs CIT (EXEMPTION), DELHI, CIVIC CENTRE
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ABHISHEK GUPTA,NIZAMUDDIN WEST vs ADIT, CPC, BANGALURU
HEALTHY LIVES FOUNDATION,DELHI vs ITO WARD-5(1)(3), DELHI
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ESSCON INTEGRATED SECURITY SOLUTIONS PRIVATE LIMITED ,DELHI vs ITO, WARD-8(1), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ESSCON INTEGRATED SECURITY SOLUTIONS PRIVATE LIMITED,DELHI vs ITO,WARD-8(1), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ESSCON INTEGRATED SECURITY SOLUTIONS PRIVATE LIMITED,DELHI vs ITO,WARD-8(1), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
USHA DEVI ,DELHI vs ITO WARD-51(1), DELHI
SHRI VIKAS AWASTHY (Judicial Member)
AMIT SINGH LEGAL HEIR OF SH. MAHENDER SINGH,GHAZIABAD vs ITO WARD 2(1)(4), GHAZIABAD
MS. MADHUMITA ROY (Judicial Member)
YASH VEER SINGH,GHAZIABAD vs ITO WARD- 2(2)(1), GHAZIABAD
SHRI VIKAS AWASTHY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs RAJEEV CHANDRA HUF, DELHI
SHRI VIKAS AWASTHY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs RAJEEV CHANDRA HUF, DELHI
SHRI VIKAS AWASTHY (Judicial Member)
