ITAT Delhi Bench
81,626 judgments
PRACHEEN KARIGAR ASSOCIATION,BAHADURGARH vs ITO WARD - 3, ROHTAK, ROHTAK
SHRI VIKAS AWASTHY (Judicial Member)
BHAWANI METALLOY PRIVATE LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE 13, DELHI, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BHAWANI METALLOY PRIVATE LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE-13, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BHAWANI METALLOY PRIVATE LIMITED,NEW DELHI vs DCIT, CENTRAL CIR 13, DELHI, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BHAWANI METALLOY PRIVATE LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE -13, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BHAWANI METALLOY PRIVATE LIMITED,DELHI vs DCIT CENTRAL CIRCLE-13, CENTRAL DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT, CIRCLE-7(1), DELHI vs ESYS INFORMATION TECHNOLOGIES PRIVATE LIMITED, CHANDIGARH
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
MITSUI MINING AND SMELTING COMPANY LIMITED,TOKYO JAPAN vs ASSISTANT COMMISSIONER OF INCOME TAX - CIRCLE 2(2)(1), CIVIC CENTRE, MINTO ROAD, NEW DELHI
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ERNST & YOUNG U.S. LLP,NOIDA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAX 1(2)(2), NEW DELHI, NEW DELHI
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ERNST & YOUNG U.S. LLP,NOIDA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAX 1(2)(2), NEW DELHI, NEW DELHI
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
BHUSHAN GUPTA,DELHI vs ITO, WARD 47(1), DELHI, NEW DELHI
MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
BHUSHAN GUPTA,DELHI vs ITO, WARD 47(1), DELHI, NEW DELHI
MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
YOGESH KUMAR JAIN,NEW DELHI vs ITO,WARD-52(1), DELHI
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BALBIR SINGH,DELHI vs AO, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
BALBIR SINGH,DELHI vs AO, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
BALBIR SINGH,DELHI vs AO, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
BALBIR SINGH,DELHI vs INCOME TAX OFFICER, WARD 43(6), DELHI
BALBIR SINGH,DELHI vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
BALJEET (LEGAL HEIR OF LATE SH. DHANRAJ),GURUGRAM vs INCOME TAX OFFICER, WARD 1(4), GURUGRAM
SH. M. BALAGANESH, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs ACTIVE SECURITIES LIMITED, DELHI
SH. M. BALAGANESH, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
