ITAT Delhi Bench

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs ACTIVE SECURITIES LIMITED, DELHI

SH. M. BALAGANESH, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)

MANOJ KUMAR KATYAL,DELHI vs ITO WARD-63(4), DELHI

it against the order dated 10.02.2022 passed u/s 271E of the Income Tax Act, 1961 (hereinafter referred to as 'the Act') by the National Faceless Assessment Centre, Delhi, New Delhi (hereinafter referred to as the Ld. AO).

NKB INFRASTRUCTURE PRIVATE LIMITED,REWARI, HARYANA vs INCOME TAX OFFICER, WARD-2, REWARI, HARYANA

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

ACIT, NEW DELHI vs NOUVELLE SECURITIES PRIVATE LIMITED, NEW DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

MICROAD INDIA PRIVATE LIMITED,DELHI vs DCIT CIRCLE - 16(2), DELHI

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

PRACTEAM COMMERCE INDUSTRIES PVT LTD.,DELHI vs ITO,WARD-20(1), DELHI

SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

USHA BHARDWAJ (LEGAL REPRESENTATIVE OF RAVINDER NATH BHARDWAJ),NOIDA vs INCOME TAX OFFICER, WARD 5(3)(1), GAUTAM BUDH NAGAR, GAUTAM BUDH NAGAR, NOIDA

CALSONIC KANSEI MOTHERSON AUTO PRODUCTS PRIVATE LIMITED,NEW DELHI vs ASSISTANT/DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI

GENPACT SERVICES LLC,GURGAON vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE - INT TAX 1(3)(1), DELHI

SHRI PRAKASH CHAND YADAV, JUDICIAL MEMBER\nAND\nSHRI BRAJESH KUMAR SINGH, ACCOUNTANT MEMBER\n\nITA No. 4477/DEL/2024\n[Assessment Year: 2020-21]\n\n| Genpact Services LLC,\nPlot 22A and B, Sector 18,\nUdyog Vihar,\nGurgaon, Haryana-122002\nPAN-AACCG3353P\nAppellant\n|\nAssistant Commissioner of Income\nTax, Circle-International Tax-1(3)(1),\nVs Delhi-110002\nRespondent\n\n| Appellant by\nShri Vishal Kalra, Adv.,\nMs. Reema Malik, Adv.& Ms.\nSnigdha Gautam, Adv.\nRespondent by\nShri S.K. Jad

ACIT CIRCLE 34(1) , DELHI vs SUNIL GOYAL (HUF), DELHI

EXPEDIA ONLINE TRAVEL SERVICES INDIA PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 7(1), CR BUILDING DELHI

SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

INCOME TAX OFFICER, NEW DELHI vs NINECUBE TECHNOLOGIES PVT. LTD., NEW DELHI

MS. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

ACIT, CIRCLE 16(1), DELHI vs MAC INSURANCE BROKING PRIVATE LIMITED, DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

AMAN JANGHU,HARYANA vs WARD 1(3), GURGAON, HARYANA

SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

ISHWAR CHAND AGGARWAL,FARIDABAD vs INCOME TAX OFFICER- WARD 1(3), NEW CGO COMPLEX

MS. MADHUMITA ROY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

NISHA JAIN,FARIDABAD vs ACIT DCIT CIRCLE 1, FARIDABAD

MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, NOIDA vs PACIFIC MINING PRODUCTS PVT. LTD., DELHI

SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, NOIDA vs PACIFIC MINING PRODUCTS PVT. LTD., DELHI

SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, NOIDA vs PACIFIC MINING PRODUCTS PVT. LTD., DELHI

SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

VINOD MONGIA,WAST AZAD NAGAR, DELHI vs INCOME TAX OFFICER , VIKAS BHAWAN,DELHI

SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)