ITAT Delhi Bench
81,626 judgments
LOKSATYA MEDIA PVT. LTD.,SHAHDARA DELHI vs ITO WARD 15(1), DELHI, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DCIT CIRCLE- 43(1), NEW DELHI vs MANISH DHAWAN, DERAWAL NAGAR, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
MSG ALL TRADING INTERNATIONAL PRIVATE LIMITED,EAST AZAD NAGAR vs DCIT, CIRCLE-11(1), DELHI, DELHI
MS.MADHUMITA ROY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-16, DELHI vs TRISTAR HOSPITALITIES, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, DELHI vs SHALIMAR CORP. LIMITED, MUMBAI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
SHALIMAR CORP LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-30, , NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
KOHINOOR FOODS LTD.,FARIDABAD vs ACIT, CIRCLE-14(2), NEW DELHI
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KOHINOOR FOODS LTD.,FARIDABAD vs DCIT CENTRAL CIRCLE-28, NEW DELHI
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KOHINOOR FOODS LTD,FARIDABAD vs ACIT CIRCLE-14(2), NEW DELHI
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MAHASHIV METAL & ALLOYS PVT LTD,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-13, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
MAHASHIV METAL & ALLOYS PVT LTD,DELHI vs ACIT CENTRAL CIRCLE-13, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
MAHASHIV METAL & ALLOYS PVT LTD.,NEW DELHI vs ACIT CENTRAL CIRCLE-13, NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
MAHASHIV METAL & ALLOYS PVT. LTD.,NEW DELHI vs ACIT CENTRAL CIRCLE-13, NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ACME CLEANTECH SOLUTIONS PRIVATE LIMITED,GURGAON vs DCIT, CIRCLE-1(1), NEW DELHI
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
NATIONAL FEDERATION OF URBAN COOPERATIVE BANKS & CREDIT SOCIETIES LTD,DELHI vs CIT(EXEMPTION) , NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
DCIT, CENTRAL CIRCLE-30, NEW DELHI vs SHALIMAR CORP. LTD., MUMBAI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DCIT, CENTRAL CIRCLE-30, NEW DELHI vs SHALIMAR CORP. LTD., MUMBAI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
SHALIMAR CORP LTD,LUCKNOW vs DCIT, CENTRAL CIRCLE-30, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
SHALIMAR CORP LTD.,LUCKNOW vs DCIT, CENTRAL CIRCLE-30, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
