ITAT Delhi Bench
81,626 judgments
ACIT CIRCLE-43(1), NEW DELHI vs MERILINA FOUNDATION, NEW DELHI
CONTINENTAL FOUNDATION JOINT VENTURE,,NEW DELHI vs ACIT, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
PR. COMMISSIONER OF INCOME TAX -7 vs THAPER HOMES PVT. LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
COMMISSIONER OF INCOME TAX -TDS-01 vs BOSE CORPORATION INDIA PVT. LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
COMMISSIONER OF INCOME TAX -TDS-01 vs BOSE CORPORATION INDIA PVT. LTD.
PR. COMMISSIONER OF INCOME TAX -7 vs THAPER HOMES PVT. LTD.
KRC FOUNDATION,PALWAL vs CIT EXEMPTIONS, CHANDIGARH
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
KRC FOUNDATION,PALWAL vs CIT EXEMPTIONS, CHANDIGARH
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
TDI SHIKSHA SANSTHAN,NEW DELHI vs ITO, WARD EXMP 2(3), DELHI
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
TDI SHIKSHA SANSTHAN,NEW DELHI vs ITO, WARD EXMP-2(3), DELHI
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DASSAULT SYSTEMES SE,FRANCE vs DCIT, CIRCLE- 1(2)(2) (INTERNATIONAL TAXATION), NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI BRAJESH KUMAR SINGH (Accountant Member)
M/S DASSAULT SYSTEMS SA,FRANCE vs DCIT (INTERNATIONAL TAXATION), NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI BRAJESH KUMAR SINGH (Accountant Member)
ASTERISK INDUSTRIES PRIVATE LIMITED (FORMERRLY KNOWN AS M/S ASTERISK INFRA PROJECT PVT LTD ) vs CENTRAL BOARD OF DIRECT TAX & ORS.
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs RAMA ALLIED PRODUCTS MARKETING PVT. LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
MANNU BHATIA,DUBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIVIC CENTRE
MR. VILAYIL SATYAN PILLAI,DELHI vs ITO WARD-60(5), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Avdhesh Kumar Mishra (Accountant Member)
SAINIWAS CHARITABLE FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Avdhesh Kumar Mishra (Accountant Member)
SAINIWAS CHARITABLE FOUNDATION,DELHI vs CIT (EXEMPTION), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Avdhesh Kumar Mishra (Accountant Member)
UMANG REALTECH PVT LTD,DELHI vs DCIT, CIRCLE-25(1), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
SHRI SUBHASH PARASRAM ELECTRONIC PARK PVT LTD,DELHI vs ACIT,CIRCLE-23(1), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)