ITAT Delhi Bench
81,626 judgments
RUPINDER DEEP KAUR SOHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 67 (1) DELHI
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR COMMISSIONER OF INCOME TAX CENTRAL-3, NEW DELHI vs DEEPAK AGARWAL
PRINCIPAL COMMISSIONER OF INCOME TAX DELHI-20 vs HULASH CHAND
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs TURNER BROADCASTING SYSTEM ASIA PACIFIC INC.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs BECHTEL LIMITED
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs BECHTEL LIMITED
SHREECHITRAGUPT WELFARE FOUNDATION,DELHI vs CIT EXEMPTION , DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RAJESH BHASKAR ,DELHI vs DCIT, CIRCLE-28(1), DELHI, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
TARA BHAKUNI,INDIRAPURAM, GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
VIKRAM SINGH,FARIDABAD vs ITO WARD-2(5), FARIDABAD
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
RAMPRASTHA PROMOTERS AND DEVELOPERS PVT LTD,DELHI vs ITO, DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
CYBOARD FOUNDATION, GURGAON,GURGAON, HARYANA vs CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
CYBOARD FOUNDATION, GURGAON,GURGAON vs CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RAVINDER,GURGAON vs NATIONAL FACELESS APPEAL CENTRE, DELHI, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-25(1), DELHI vs UNISON HOTELS PRIVATE LIMITED, DELHI
MS.MADHUMITA ROY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
INCOME TAX OFFICER, DELHI vs EUROSPA TERRYTOWELS PVT. LTD., DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN, DELHI vs NIMIT KUMAR SACHDEVA, NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN, DELHI vs NIMIT KUMAR SACHDEVA, NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN, DELHI vs NIMIT KUMAR SACHDEVA, NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI, JHANDEWALAN vs NIMIT KUMAR SACHDEVA, NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
