ITAT Delhi Bench
81,208 judgments
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs IREO WATERFRONT PRIVATE LIMITED, GURGAON
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER, DELHI vs IREO PRIVATE LIMITED, DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SUNIL KUMAR VIJ,DELHI vs ITO WARD-69(5), DELHI
the Ld. Addl. CIT(A).
ARJUN DEV,GURUGRAM HARYANA vs ITO, UDYOG VIHAR GURUGRAM
SHRI MAHAVIR SINGH (Vice President)
VIJAY KUMAR GUPTA,DELHI vs ITO - WARD 60(3), DELHI
SHRI MAHAVIR SINGH (Vice President)
JITO GURUGRAM CHAPTER FOUNDATION,MG ROAD, GURUGRAM vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH, CHANDIGARH
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DCIT, DELHI vs MAJESTIC PROPERTIES PRIVATE LIMITED, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
HIL (INDIA) LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AP GOYAL CHARITABLE TRUST ,EAST DELHI, DELHI INDIA vs ITO, CIVIC CENTRE,NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
NARESH KUMAR JAIN (HUF),DELHI vs DCIT CENTRAL CIRCLE-26, DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
NARESH KUMAR JAIN (HUF),DELHI vs DCIT CENTRAL CIRCLE-26, DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SHREE SHIV SEWAK VRIDH ASHRAM,DELHI vs CIT EXEMPTION, DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
SHREE SHIV SEWAK VRIDH ASHRAM,DELHI vs CIT EXEMPTION, DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DESHBANDHU COLLEGE EVENING ,DELHI vs ITO,WARD- 29(3), DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DESHBANDHU COLLEGE EVENING,DELHI vs ITO,WARD- 29(3), DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DESHBANDHU COLLEGE EVENING ,DELHI vs ITO,WARD- 29(3), DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
KRIPAL SINGH,HAPUR vs INCOME TAX OFFICER, HAPUR
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
AVAADA SATARAMH PRIVATE LIMITED,NOIDA GAUTAM BUDHA NAGAR,UP vs ITO 5(1)(1) G BUDH NAGAR, NOIDA, UP
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
AVAADA SUSTAINABLE RJPROJECT PRIVATE LIMITED,GAUTAM BUDHA NAGAR, UP vs ITO 5 (1)(1), G BUDH NAGAR, NOIDA, UP
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DCIT, CIRCLE - 19(1), DELHI vs RENEW WIND ENERGY (KARNATAKA) PVT. LTD., DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)