ITAT Delhi Bench
81,208 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), NEW DELHI, DELHI vs AGYA IMPORTS LIMITED, DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), NEW DELHI, DELHI vs AGYA IMPORTS LIMITED, DLEHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
HITACHI ASTEMO HARYANA PRIVATE LIMITED,FARIDABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DEWAN CHAND,DELHI vs CIT(APPEALS), COIMBATORE
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
EDYNAMICS SOLUTIONS LIMITED,LAXMI NAGAR vs ASSESSING OFFICER WARD 8 (1), CR BUILDING ITO
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
SWATI MONGA,DELHI vs INCOME TAX OFFICER, WARD 42(5), DELHI, DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ANUVU UK OPERATIONS LTD (EARLIER KNOWS AS GLOBAL EAGLE ENTERTAINMENT LIMITED),LONDON vs ACIT, CIRCLE-INT.TAXATION 1(1)(1), DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DINESH KUMAR JAIN,NEW DELHI vs DCIT CENTRAL CIRCLE-7, NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
DINESH KUMAR JAIN,NEW DELHI vs DCIT CENTRAL CIRCLE 7, NEW DELHI
SHRI S RIFAUR RAHMAN, ACCOUNTANT MEMBER\nAND SHRI VIMAL KUMAR, JUDICIAL MEMBER\nITA No. 3405/DEL/2023\nITA No. 3406/DEL/2023\nAssessment Year: 2015-16\nAssessment Year: 2016-17\nDinesh Kumar Jain,\n1165, Kucha Mahajani,\nChandni Chowk,\nDelhi – 1100 06\nPAN No. AAJPJ0869K\n(Appellant)\nVs.\nDeputy Commissioner of\nIncome Tax, Central Circle 7,\nARA Centre, Jhandewalan\nExtension, Delhi -1100 55\n(Respondent)\nAssessee by:\nMs. Rano Jain,\nShri Anhu Jain, Advs., Ms. Mansi\nJain, CA\nDepartme
ANUVU UK OPERATIONS LIMITED (EARLIER KNOWN AS GLOBAL EAGLE ENTERTAINMENT LIMITED),UNITED KINGDOM vs ASSISTANT COMMISSIONER OF INCOME-TAX, INT TAX CIRCLE 1(1)(1) , NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ANUVU UK OPERATIONS LTD (ERSTWHILE KNOWN AS GLOBAL EAGLE ENTERTAINMENT LIMITED),LONDON vs ACIT, INT. TAX. 1(3)(1), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ANUVU UK OPERATIONS LTD (ERSTWHILE KNOWN AS GLOBAL EAGLE ENTERTAINMENT LIMITED),LONDON vs ACIT, INT. TAX. 1(3)(1), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RAMESH BHATIA (HUF),NEW DELHI vs ITO, WARD- 42(5), NEW DELHI
SHRI MAHAVIR SINGH (Vice President)
RAMESH BHATIA (HUF),NEW DELHI vs ITO, WARD- 41(5), NEW DELHI
SHRI MAHAVIR SINGH (Vice President)
R S ALLOYS vs INCOME TAX OFFICER WARD 63(1) DELHI & ANR.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
BRAHMI FABRICS PVT LTD vs INCOME TAX OFFICER CIRCLE 4(2) DELHI & ANR.
INDERPAL SINGH SAYAN vs ASSESSMENT UNIT INCOME TAX DEPARTMENT & ORS.
PR. COMMISSIONER OF INCOME TAX -7, DELHI vs S.S. CON-BUILD PVT. LTD.
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs PRAMADITYA
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2, DELHI vs PRAMADITYA
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR